Showing 34411 - 34425 of 41947 judgements
03 April 1981
Supreme Court
5 pages
SONE LAL & ORS. Vs STATE OF U.P.

Bench: ISLAM,BAHARUL (J)
Case number: Appeal Criminal 40 of 1972

02 April 1981
Supreme Court
7 pages
ATMA SINGH & ORS. Vs STATE OF PUNJAB & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 1958 of 1980

02 April 1981
Supreme Court
0 pages
STATE OF PUNJAB Vs SARWAN SINGH

Case number: Appeal (crl.) 60 of 1981

30 March 1981
Supreme Court
8 pages
SANT SINGH NALWA & ANR. Vs THE FINANCIAL COMMISSIONER, HARYANA & ORS., ETC.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 490 of 1970

26 March 1981
Supreme Court
22 pages
UNITED COMMERCIAL BANK Vs BANK OF INDIA AND OTHERS

Bench: SEN,A.P. (J)
Case number: Appeal Civil 132 of 1980

25 March 1981
Supreme Court
5 pages
INDO INTERNATIONAL INDUSTRIES Vs COMMISSIONER OF SALES TAX, UTTAR PRADESH.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 151 of 1981

24 March 1981
Supreme Court
3 pages
BHUDEO MANDAL & OTHERS Vs STATE OF BIHAR

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 365 of 1974

24 March 1981
Supreme Court
6 pages
STATE OF KARNATAKA Vs B. RAGHURAMA SHETTY ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1801 of 1975

24 March 1981
Supreme Court
3 pages
DAGADU Vs STATE OF MAHARASHTRA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 313 of 1974

18 March 1981
Supreme Court
3 pages
HARISH PAHWA Vs STATE OF UTTAR PRADESH & ORS.

Bench: KOSHAL,A.D.
Case number: Appeal Criminal 183 of 1981

18 March 1981
Supreme Court
5 pages
MUNIAPPAN Vs STATE OF TAMIL NADU

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 221 of 1981

17 March 1981
Supreme Court
2 pages
GAYASI Vs STATE OF U.P.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 362 of 1979

17 March 1981
Supreme Court
7 pages
SURESH Vs STATE OF U.P.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Criminal 281 of 1978

17 March 1981
Supreme Court
15 pages
KU. SONIA BHATIA Vs STATE OF U.P. & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 775 of 1981

13 March 1981
Supreme Court
5 pages
VISHUNDAS HUNDUMAL, ETC. Vs STATE OF MADHYA PRADESH & ORS.

Bench: DESAI,D.A.
Case number: Special Leave Petition (Civil) 6150 of 1979