Showing 34246 - 34260 of 41947 judgements
05 March 1982
Supreme Court
7 pages
STATE OF ANDHRA PRADESH Vs MOHD ASHRAFUDDIN

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 1346 of 1976

05 March 1982
Supreme Court
16 pages
WING COMMANDER J. KUMAR Vs UNION OF INDIA AND OTHERS

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 1742 of 1980

05 March 1982
Supreme Court
7 pages
OM PRAKASH GUPTA ETC. Vs DIG VIJENDRAPAL GUPTA ETC.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 1314 of 1978

05 March 1982
Supreme Court
7 pages
DR. B.L. ASAWA Vs STATE OF RAJASTHAN & ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 303 of 1976

05 March 1982
Supreme Court
25 pages
V.T. KHANZODE & ORS. Vs RESERVE BANK OF INDIA & ANR.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 4158 of 1978

05 March 1982
Supreme Court
7 pages
THAKUR NARAIN SINGH Vs STATE OF RAJASTHAN

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 1825 of 1970

04 March 1982
Supreme Court
12 pages
RAM KARAN & ORS. Vs STATE OF UTTAR PRADESH

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 329 of 1975

03 March 1982
Supreme Court
18 pages
SUKHNANDAN SARAN DINESH KUMAR & ANOTHER ETC. ETC. Vs UNION OF INDIA & ANOTHER ETC. ETC.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 6443 of 1980

02 March 1982
Supreme Court
21 pages
NAGESH BISTO DESAI ETC. ETC. Vs KHANDO TIRMAL DESAI ETC. ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 615 of 1973

01 March 1982
Supreme Court
7 pages
STATE OF BIHAR Vs DR. YOGENDRA SINGH COL. (RETD.) AND OTHER

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 676 of 1982

26 February 1982
Supreme Court
11 pages
JYOTI BASU & OTHERS. Vs DEBI GHOSAL & OTHERS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1553 of 1980

23 February 1982
Supreme Court
8 pages
MUNICIPAL COUNCIL, DAMOH Vs VRAJLAL MANILAL AND CO.

Bench: TULZAPURKAR,V.D.
Case number: C.A. No.-001048-001048 / 1970
Diary number: 60025 / 1970
Advocates: S. S. KHANDUSA Vs

22 February 1982
Supreme Court
8 pages
RANDHIR SINGH Vs UNION OF INDIA & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 4676 of 1978

17 February 1982
Supreme Court
8 pages
MOHANLAL GANGARAM GEHANI Vs STATE OF MAHARASTRA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 4 of 1976

17 February 1982
Supreme Court
7 pages
PARASHRAM THAKUR DASS & OTHERS Vs RAM CHAND S/O SHRI RADHUMAL & OTHERS

Bench: PATHAK,R.S.
Case number: Appeal Civil 440 of 1970