Showing 34216 - 34230 of 41947 judgements
25 August 1982
Supreme Court
38 pages
LT. COL. PRITHI PAL SINGH BEDI ETC. Vs UNION OF INDIA & OTHERS

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 4903 of 1981

24 August 1982
Supreme Court
15 pages
RANI CHOUDHURY Vs LT. COL. SURAJ JIT CHOUDHURY

Case number: Appeal (civil) 5 of 1982

16 August 1982
Supreme Court
159 pages
BACHAN SINGH ETC. ETC. Vs STATE OF PUNJAB ETC. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,SARKARIA, RANJIT SINGH,GUPTA, A.C.,UNTWALIA, N.L.
Case number: Appeal (crl.) 273 of 1979

16 August 1982
Supreme Court
15 pages
DHANANJOY DAS Vs DISTRICT MAGISTRATE & ANR.

Bench: MISRA,R.B. (J)
Case number: Appeal Criminal 199 of 1982

06 August 1982
Supreme Court
20 pages
FOOD CORPORATION OF INDIA & ANR. Vs YADAV ENGINEER & CONTRACTOR

Bench: DESAI,D.A.
Case number: Appeal Civil 3317 of 1981

04 August 1982
Supreme Court
33 pages
THRITY HOSHIE DOLIKUKA Vs HOSHIAM SHAVAKSHA DOLIKUKA B

Bench: SEN,AMARENDRA NATH (J)
Case number: Appeal Civil 3032 of 1982

30 July 1982
Supreme Court
6 pages
SMT. BIMLA DEWAN Vs LIEUTENANT GOVERNOR OF DELHI

Bench: VARADARAJAN,A. (J)
Case number: Writ Petition (Civil) 126 of 1982

30 July 1982
Supreme Court
7 pages
REYNOLD RAJAMANI & ANR. Vs UNION OF INDIA & ANR.

Bench: PATHAK,R.S.
Case number: Appeal Civil 2631 of 1980

30 July 1982
Supreme Court
12 pages
AGENCIA COMMERCIAL INTERNATIONALLTD. & OTHERS Vs CUSTODIAN OF THE BRANCHES OF BANCONACIONAL ULTRAMARINO

Bench: PATHAK,R.S.
Case number: Appeal Civil 2475 of 1969

28 July 1982
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs RAMDAS SHRINIVAS NAYAK & ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Special Leave Petition (Criminal) 1523 of 1982

26 July 1982
Supreme Court
6 pages
S.L. AHMED & OTHERS Vs UNION OF INDIA & OTHERS

Bench: PATHAK,R.S.
Case number: Writ Petition (Civil) 3783 of 1978

21 May 1982
Supreme Court
6 pages
PHILLIPPA ANNE DUKE Vs THE STATE OF TAMIL NADU & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition(Criminal) 271 of 1982

07 May 1982
Supreme Court
11 pages
TRADE LINKS LTD., NEW DELHI AND ANR. ETC. ETC. Vs STATE OF UTTAR PRADESH AND ANR. ETC. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,DESAI, D.A.,REDDY, O. CHINNAPPA (J),ISLAM, BAHARUL (J)

07 May 1982
Supreme Court
18 pages
SARDAR GOVINDRAO & ORS. Vs STATE OF MADHYA PRADESH & ORS.

Case number: Appeal (civil) 256 of 1971

07 May 1982
Supreme Court
7 pages
T.N. SAXENA & OTHERS Vs STATE OF U.P. & OTHERS

Bench: FAZALALI,SYED MURTAZA
Case number: Writ Petition (Civil) 9149 of 1983