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25 August 1982
Supreme Court 38 pages LT. COL. PRITHI PAL SINGH BEDI ETC. Vs UNION OF INDIA & OTHERS
Bench: DESAI,D.A. |
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24 August 1982
Supreme Court 15 pages RANI CHOUDHURY Vs LT. COL. SURAJ JIT CHOUDHURY
Case number: Appeal (civil) 5 of 1982 |
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16 August 1982
Supreme Court 159 pages BACHAN SINGH ETC. ETC. Vs STATE OF PUNJAB ETC. ETC.
Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,SARKARIA, RANJIT SINGH,GUPTA, A.C.,UNTWALIA, N.L. |
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16 August 1982
Supreme Court 15 pages DHANANJOY DAS Vs DISTRICT MAGISTRATE & ANR.
Bench: MISRA,R.B. (J) |
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06 August 1982
Supreme Court 20 pages FOOD CORPORATION OF INDIA & ANR. Vs YADAV ENGINEER & CONTRACTOR
Bench: DESAI,D.A. |
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04 August 1982
Supreme Court 33 pages THRITY HOSHIE DOLIKUKA Vs HOSHIAM SHAVAKSHA DOLIKUKA B
Bench: SEN,AMARENDRA NATH (J) |
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30 July 1982
Supreme Court 6 pages SMT. BIMLA DEWAN Vs LIEUTENANT GOVERNOR OF DELHI
Bench: VARADARAJAN,A. (J) |
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30 July 1982
Supreme Court 7 pages REYNOLD RAJAMANI & ANR. Vs UNION OF INDIA & ANR.
Bench: PATHAK,R.S. |
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30 July 1982
Supreme Court 12 pages AGENCIA COMMERCIAL INTERNATIONALLTD. & OTHERS Vs CUSTODIAN OF THE BRANCHES OF BANCONACIONAL ULTRAMARINO
Bench: PATHAK,R.S. |
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28 July 1982
Supreme Court 6 pages STATE OF MAHARASHTRA Vs RAMDAS SHRINIVAS NAYAK & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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26 July 1982
Supreme Court 6 pages S.L. AHMED & OTHERS Vs UNION OF INDIA & OTHERS
Bench: PATHAK,R.S. |
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21 May 1982
Supreme Court 6 pages PHILLIPPA ANNE DUKE Vs THE STATE OF TAMIL NADU & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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07 May 1982
Supreme Court 11 pages TRADE LINKS LTD., NEW DELHI AND ANR. ETC. ETC. Vs STATE OF UTTAR PRADESH AND ANR. ETC. ETC.
Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,DESAI, D.A.,REDDY, O. CHINNAPPA (J),ISLAM, BAHARUL (J) |
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07 May 1982
Supreme Court 18 pages SARDAR GOVINDRAO & ORS. Vs STATE OF MADHYA PRADESH & ORS.
Case number: Appeal (civil) 256 of 1971 |
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07 May 1982
Supreme Court 7 pages T.N. SAXENA & OTHERS Vs STATE OF U.P. & OTHERS
Bench: FAZALALI,SYED MURTAZA |