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02 November 1982
Supreme Court 19 pages ROOP LAL SATHI Vs NACHHATTAR SINGH
Bench: SEN,A.P. (J) |
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26 October 1982
Supreme Court 16 pages SHRADHA DEVI Vs KRISHNA CHANDRA PANT & OTHERS
Bench: DESAI,D.A. |
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25 October 1982
Supreme Court 19 pages STATE OF MAHARASHTRA Vs NARAYAN SHAMRAO PURANIK AND OTHERS
Bench: SEN,A.P. (J) |
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21 October 1982
Supreme Court 5 pages RAMA KANT MISRA Vs STATE OF U.P. AND OTHERS
Bench: DESAI,D.A. |
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18 October 1982
Supreme Court 4 pages DEVI LAL MAHTO Vs STATE OF BIHAR AND ANR.
Bench: DESAI,D.A. |
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18 October 1982
Supreme Court 10 pages MERUGU SATYANARAYANA ETC. ETC. Vs STATE OF ANDHRA PRADESH AND OTHERS
Bench: DESAI,D.A. |
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15 October 1982
Supreme Court 7 pages BIRU MAHATO Vs DISTRICT MAGISTRATE, DHANBAD.
Bench: DESAI,D.A. |
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15 October 1982
Supreme Court 25 pages M.M. GUPTA AND ORS. ETC. ETC, Vs STATE OF JAMMU & KASHMIR & ORS.
Bench: PATHAK,R.S. |
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14 October 1982
Supreme Court 11 pages KISHAN CHAND MANGAL Vs STATE OF RAJASTHAN
Bench: DESAI,D.A. |
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13 October 1982
Supreme Court 7 pages MAHARASHTRA STATE ELECTRICITY BOARD, BOMBAY Vs OFFICIAL LIQUIDATOR, HIGH COURT, ERNAKULAM, ANR.
Case number: Appeal (civil) 3182 of 1982 |
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13 October 1982
Supreme Court 16 pages IBRAHIM AHMAD BATTI Vs STATE OF GUJARAT & OTHERS
Bench: TULZAPURKAR,V.D. |
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07 October 1982
Supreme Court 31 pages M/S. PRECISION STEEL & ENGG.WORKS Vs PREM DEVA NIRANJAN DEVA TAYAL
Bench: DESAI,D.A. |
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01 October 1982
Supreme Court 2 pages STATE OF ANDHRA PRADESH Vs S.R. RANGADAMAPPA
Bench: REDDY,O. CHINNAPPA (J) |
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18 September 1982
Supreme Court 32 pages PEOPLE'S UNION FOR DEMOCRATIC RIGHTS AND OTHERS Vs UNION OF INDIA & OTHERS
Case number: Writ Petition (Civil) 8143 of 1981 |
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26 August 1982
Supreme Court 8 pages KARTAR SINGH AND OTHERS Vs STATE OF HARYANA THROUGH INSPECTOR .GENERAL OF PRISON, CHAN
Bench: TULZAPURKAR,V.D. |