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05 May 1982
Supreme Court 9 pages ASHOK KUMAR Vs DELHI ADMINISTRATION & ORS.
Bench: SEN,A.P. (J) |
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03 May 1982
Supreme Court 6 pages UNION OF INDIA Vs GURNAM SINGH
Bench: PATHAK,R.S. |
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21 April 1982
Supreme Court 15 pages O. N. BHATNAGAR Vs SMT. RUKIBAI NARSINDAS & ORS.
Bench: SEN,A.P. (J) |
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16 April 1982
Supreme Court 8 pages BALDEV SAHAI BANGIA Vs R.C. BHASIN
Bench: FAZALALI,SYED MURTAZA |
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15 April 1982
Supreme Court 30 pages K. RAJENDRAN & ORS. ETC. ETC. Vs STATE OF TAMIL NADU & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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07 April 1982
Supreme Court 14 pages MAHABIR PRASAD VERMA Vs DR. SURINDER KAUR
Bench: SEN,AMARENDRA NATH (J) |
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05 April 1982
Supreme Court 9 pages HANUMANT DASS Vs VINAY KUMAR & ORS.
Bench: MISRA,R.B. (J) |
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02 April 1982
Supreme Court 9 pages UMESH CHANDRA Vs STATE OF RAJASTHAN
Bench: FAZALALI,SYED MURTAZA |
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30 March 1982
Supreme Court 0 pages A.K.M. HASSAN UZZAMAN & ORS. Vs UNION OF INDIA
Bench: Y.V. CHANDRACHUD CJ,D.A. DESAI,A.P. SEN,E.S. VENKATARAMIAH,B. ISLAM |
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29 March 1982
Supreme Court 20 pages DEVJI VALLABHBHAI TANDEL ETC Vs THE ADMINISTRATOR OF GOA, DAMAN & DIU & ANR.
Bench: ISLAM,BAHARUL (J) |
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23 March 1982
Supreme Court 7 pages ANIL YADAV & ORS. Vs STATE OF BIHAR & ANR.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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23 March 1982
Supreme Court 7 pages BHOPAL SUGAR INDUSTRIES LTD. Vs STATE OF M.P. & OTHERS
Bench: TULZAPURKAR,V.D. |
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17 March 1982
Supreme Court 9 pages VIJAY KUMAR Vs STATE OF J & K & OTHERS
Bench: DESAI,D.A. |
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16 March 1982
Supreme Court 7 pages GOVERNMENT OF ANDHRA PRADESH Vs THUMMALA KRISHNA RAO & ANR.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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16 March 1982
Supreme Court 9 pages P.P. ENTTERPRISES ETC. ETC. Vs UNION OF INDIA & OTHERS ETC.
Bench: MISRA,R.B. (J) |