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01 November 1983
Supreme Court 9 pages MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION,BA Vs M. BORAIAH & ORS.
Bench: MISRA RANGNATH |
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31 October 1983
Supreme Court 29 pages STATE OF TAMIL NADU, ETC, ETC. Vs L. ABU KAVUR BAI AND ORS. ETC.
Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J) |
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31 October 1983
Supreme Court 12 pages BABAJI KONDAJI GARAD ETC. Vs THE NASIK MERCHANTS CO-OPERATIVE BANK LTD., NASIK & ORS.ETC
Bench: DESAI,D.A. |
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28 October 1983
Supreme Court 23 pages VIKLAD COAL MERCHANT, PATIALA, ETC. ETC. Vs UNION OF INDIA & ORS.
Bench: DESAI,D.A. |
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28 October 1983
Supreme Court 12 pages DR. P. NALLA THAMBY THERA Vs UNION OF INDIA AND OTHERS
Bench: MISRA RANGNATH |
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28 October 1983
Supreme Court 16 pages DR. P. NALLA THAMPY THERA. Vs B.L. SHANKER & OTHERS
Bench: MISRA RANGNATH |
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27 October 1983
Supreme Court 9 pages CHANDRIKA JHA Vs STATE OF BIHAR & ORS.
Bench: SEN,A.P. (J) |
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26 October 1983
Supreme Court 20 pages MOTOR GENERAL TRADERS & ANR. ETC. ETC. Vs STATE OF ANDHRA PRADESH & ORS. ETC. ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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25 October 1983
Supreme Court 9 pages CHARANJI LAL Vs STATE OF PUNJAB
Bench: SEN,A.P. (J) |
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25 October 1983
Supreme Court 8 pages PRINCIPAL, KING GEORGE'S MEDICAL COLLEGE LUCKNOW Vs DR. VISHAN KUMAR AGARWAL & ANOTHER
Case number: Appeal (civil) 1351 of 1980 |
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25 October 1983
Supreme Court 50 pages FORASOL Vs OIL & NATURAL GAS COMMISSION (AND VICE VERSA)
Bench: MADON,D.P. |
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24 October 1983
Supreme Court 5 pages SOUNDARARAJ Vs DEVASAHAYAM & ORS
Bench: VARADARAJAN,A. (J) |
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21 October 1983
Supreme Court 4 pages COMMISSIONER OF WEALTH TAX, GUJARAT Vs VIMLABEEN VADILAL MEHTA
Bench: PATHAK,R.S. |
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21 October 1983
Supreme Court 4 pages COMMISSIONER OF WEALTH TAX, GUJARAT, AHMEDABAD Vs VADILAL LALLUBHAI ETC.
Case number: Appeal (civil) 1524 of 1973 |
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21 October 1983
Supreme Court 6 pages COMMISSIONER OF WEALTH TAX, MADRAS Vs K. S. N. BHATT
Bench: PATHAK,R.S. |