Judgements

Showing 33706 - 33720 of 41947 judgements
11 February 1985
Supreme Court
5 pages
CALCUTTA DOCK LABOUR BOARD AND ANR. Vs SMT. SANDHYA MITRA AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 345 of 1985
08 February 1985
Supreme Court
5 pages
PERIA NACHI MUTHU GOUNDER AND ORS. Vs RAJA THEVAR (DEAD) AND ORS.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1517 of 1971
08 February 1985
Supreme Court
8 pages
U.P. STATE ELECTRICITY BOARD. LUCKNOW & ORS. Vs CITY BOARD, MUSSOORIE & ORS. ETC. (AND VICE VERSA)

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 814 of 1974
06 February 1985
Supreme Court
4 pages
R. SRIHARI NAIDU Vs GOVT. OF ANDHRA PRADESH & ORS.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 874 of 1971
01 February 1985
Supreme Court
3 pages
MST. SADIQUA BEGUM & ORS. Vs THE BOARD OF REVENUE, MADHYA PRADESH &; ANR.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 245 of 1971
31 January 1985
Supreme Court
8 pages
YOGESHWAR JAISWAL, ETC, ETC. Vs STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 53 of 1982
29 January 1985
Supreme Court
5 pages
BANK OF BARODA Vs MOTI BHAI AND ORS.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 1321 of 1980
25 January 1985
Supreme Court
0 pages
LOHIA MACHINES LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: Y.V. CHANDRACHUD CJ,P.N. BHAGWATI,A.N. SEN,D.P. MADON,M.P. THAKKAR
Case number: Writ Petition (civil) 4509 of 1980
24 January 1985
Supreme Court
64 pages
S. SUNDARAM PILLAI, ETC. Vs V.R. PATTABIRAMAN ETC.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 1178 of 1984
22 January 1985
Supreme Court
5 pages
DHANJIBHAI RAMJIBHAI Vs STATE OF GUJARAT

Bench: PATHAK,R.S.
Case number: Appeal Civil 2480 of 1977
22 January 1985
Supreme Court
4 pages
BHARTU Vs RANDHIR SINGH & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 803 of 1971
21 January 1985
Supreme Court
3 pages
DY. COMMISSIONER OF SALES TAX (LAW) BOARD OF REVENUE (TAXE Vs PADINJARAKARA AGENCIES

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 4160 of 1985
21 January 1985
Supreme Court
2 pages
DEPUTY COMMISSIONER OF SALES TAX (LAW) BOARD OF REVENUE (TA Vs MIS. PADINJARKARA AGENCIES

Case number: Appeal (civil) 4160 of 1985
18 January 1985
Supreme Court
25 pages
K. NAGARAJ & ORS. ETC. ETC., Vs STATE OF ANDHRA PRADESH & ANR. ETC.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 1073 of 1983
18 January 1985
Supreme Court
8 pages
B.H.E.L. WORKERS' ASSOCIATION HARDWAR & ORS., ETC. ETC. Vs UNION OF INDIA & ORS., ETC. ETC

Case number: Writ Petition (Civil) 7982 of 1983