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12 March 1985
Supreme Court 21 pages DR. (MRS.) SUSHMA SHARMA ETC. ETC Vs STATE OF RAJASTHAN & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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12 March 1985
Supreme Court 5 pages SHANKER DASS Vs UNION OF INDIA & ANR.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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12 March 1985
Supreme Court 11 pages KARAM PAL & ORS. ETC. Vs UNION OF INDIA & ORS.
Bench: MISRA RANGNATH |
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12 March 1985
Supreme Court 12 pages RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN & ORS. Vs STATE OF U.P. & ORS.
Bench: BHAGWATI,P.N. |
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01 March 1985
Supreme Court 9 pages FOOD CORPN.OF INDIA WORKERS UNION Vs FOOD CORPORATION OF INDIA .
Case number: W.P.(C) No.-013508-013508 / 1983 |
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01 March 1985
Supreme Court 6 pages ARUN KUMAR CHATTERJEE Vs SOUTH EASTERN RAILWAY & ORS.
Bench: SEN,A.P. (J) |
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01 March 1985
Supreme Court 88 pages STATE OF ORISSA & OTHER Vs THE TlTAGHUR PAPER MILLS COMPANY LTD.& ANR.
Bench: MADON,D.P. |
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01 March 1985
Supreme Court 9 pages ASHUTOSH SWAIN ETC. ETC. Vs STATE TRANSPORT AUTHORITY & ORS.
Bench: DESAI,D.A. |
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01 March 1985
Supreme Court 4 pages BIHAR STATE HARIJAN KALYAN PARISHAD Vs UNION OF INDIA & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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28 February 1985
Supreme Court 15 pages THE WORKMEN OF THE FOOD CORPN.OF INDIA Vs M/S. FOOD CORPN. OF INDIA
Bench: DESAI,D.A. |
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28 February 1985
Supreme Court 11 pages MOTIRAM GHELABHAI (DEAD) THROUGH L. R. MANIRAM MOTIRAM Vs JAGAN NAGAR (DEAD) THROUGH LRS AND OTHERS.
Bench: TULZAPURKAR,V.D. |
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28 February 1985
Supreme Court 9 pages GASKET RADIATORS PVT. LTD. Vs EMPLOYEES STATE INSURANCE CORPN. & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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27 February 1985
Supreme Court 7 pages M. P. IRRIGATION KARAMCHARI SANGH Vs THE STATE OF M. P. AND ANR.
Bench: KHALID,V. (J) |
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27 February 1985
Supreme Court 16 pages K.RAMANATHAN Vs STATE OF TAMIL NADU & ANR.
Bench: SEN,A.P. (J) |
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26 February 1985
Supreme Court 5 pages CITY CORPORATION OF CALICUT Vs THACHAMBALATH SADALINAN & ORS.
Bench: DESAI,D.A. |