Showing 33691 - 33705 of 41947 judgements
26 February 1985
Supreme Court
4 pages
WEST BENGAL STATE ELECTRICITY BOARD & ORS. Vs DESH BANDHU GHOSH AND ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 562 of 1985

26 February 1985
Supreme Court
7 pages
A STEEL INDUSTRIALS KERALA LTD. Vs CAPT. S.M. REBELLO & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 240 of 1982

26 February 1985
Supreme Court
8 pages
MOPED INDIA LTD. Vs THE ASSTT. COLLECTOR OF CENTRAL EXCISE, NELLORE AND OTHERS

Bench: BHAGWATI,P.N.
Case number: Appeal Civil 52 of 1985

22 February 1985
Supreme Court
3 pages
STATE OF ORISSA AND ORS. Vs SHIVA PARASHAD DAS AND ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 200 of 1971

22 February 1985
Supreme Court
3 pages
SAKHKKAR MILLS MAZDOOR SANGH Vs GWALIOR SUGAR CO. LTD.

Case number: Appeal (civil) 338 of 1972

22 February 1985
Supreme Court
24 pages
RATHI KHANDSARI UDYOG ETC. Vs STATE OF U.P. AND ORS. ETC.

Bench: VARADARAJAN,A. (J)
Case number: Writ Petition (Civil) 407 of 1983

21 February 1985
Supreme Court
6 pages
UNION OF INDIA Vs ANNAM RAMALINGAM ETC. ETC.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1264 of 1985

20 February 1985
Supreme Court
10 pages
FOMENTO RESORTS AND HOTELS LTD Vs GUSTAVO RANATO DA CRUZ PINTO & ORS.

Case number: Appeal (civil) 504 of 1985

18 February 1985
Supreme Court
9 pages
VENGDASALAM PILLAI Vs UNION TERRITORY OF PONDICHERRY

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 2138 of 1980

15 February 1985
Supreme Court
6 pages
RAM PYARE Vs RAM NARAIN & OTHERS

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1994 of 1971

14 February 1985
Supreme Court
12 pages
J.R. VOHRA Vs INDIA EXPORT HOUSE PVT. LTD. AND ANOTHER

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 3381 of 1982

14 February 1985
Supreme Court
3 pages
K. KAMALA JAMMANNIAVARU (DEAD) BY LRS. Vs THE SPECIAL LAND ACQUISITION OFFICER AND VICE VERSA.

Case number: Appeal (civil) 2196 of 1970

12 February 1985
Supreme Court
13 pages
DR. KOHLI AND ORS. Vs ATUL PRODUCTS LTD.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2277 of 1970

12 February 1985
Supreme Court
27 pages
BALKRISHAN GUPTA AND ORS. Vs SWADESHI POLYTEX LTD. AND ANR.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 4803 of 1984

12 February 1985
Supreme Court
7 pages
IBRAHIM BACHU BAFAN & ANR ETC. Vs STATE OF GUJARAT & ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 1541 of 1984