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26 February 1985
Supreme Court 4 pages WEST BENGAL STATE ELECTRICITY BOARD & ORS. Vs DESH BANDHU GHOSH AND ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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26 February 1985
Supreme Court 7 pages A STEEL INDUSTRIALS KERALA LTD. Vs CAPT. S.M. REBELLO & ORS.
Bench: FAZALALI,SYED MURTAZA |
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26 February 1985
Supreme Court 8 pages MOPED INDIA LTD. Vs THE ASSTT. COLLECTOR OF CENTRAL EXCISE, NELLORE AND OTHERS
Bench: BHAGWATI,P.N. |
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22 February 1985
Supreme Court 3 pages STATE OF ORISSA AND ORS. Vs SHIVA PARASHAD DAS AND ORS.
Bench: ERADI,V. BALAKRISHNA (J) |
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22 February 1985
Supreme Court 3 pages SAKHKKAR MILLS MAZDOOR SANGH Vs GWALIOR SUGAR CO. LTD.
Case number: Appeal (civil) 338 of 1972 |
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22 February 1985
Supreme Court 24 pages RATHI KHANDSARI UDYOG ETC. Vs STATE OF U.P. AND ORS. ETC.
Bench: VARADARAJAN,A. (J) |
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21 February 1985
Supreme Court 6 pages UNION OF INDIA Vs ANNAM RAMALINGAM ETC. ETC.
Bench: TULZAPURKAR,V.D. |
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20 February 1985
Supreme Court 10 pages FOMENTO RESORTS AND HOTELS LTD Vs GUSTAVO RANATO DA CRUZ PINTO & ORS.
Case number: Appeal (civil) 504 of 1985 |
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18 February 1985
Supreme Court 9 pages VENGDASALAM PILLAI Vs UNION TERRITORY OF PONDICHERRY
Bench: ERADI,V. BALAKRISHNA (J) |
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15 February 1985
Supreme Court 6 pages RAM PYARE Vs RAM NARAIN & OTHERS
Bench: REDDY,O. CHINNAPPA (J) |
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14 February 1985
Supreme Court 12 pages J.R. VOHRA Vs INDIA EXPORT HOUSE PVT. LTD. AND ANOTHER
Bench: TULZAPURKAR,V.D. |
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14 February 1985
Supreme Court 3 pages K. KAMALA JAMMANNIAVARU (DEAD) BY LRS. Vs THE SPECIAL LAND ACQUISITION OFFICER AND VICE VERSA.
Case number: Appeal (civil) 2196 of 1970 |
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12 February 1985
Supreme Court 13 pages DR. KOHLI AND ORS. Vs ATUL PRODUCTS LTD.
Bench: VENKATARAMIAH,E.S. (J) |
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12 February 1985
Supreme Court 27 pages BALKRISHAN GUPTA AND ORS. Vs SWADESHI POLYTEX LTD. AND ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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12 February 1985
Supreme Court 7 pages IBRAHIM BACHU BAFAN & ANR ETC. Vs STATE OF GUJARAT & ORS.
Bench: MISRA RANGNATH |