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27 May 1985
Supreme Court 0 pages SMT. SOWMITHRI VISHNU Vs UNION OF INDIA & ANR.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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27 May 1985
Supreme Court 8 pages INDIAN ALUMINIUM CABLES LTD. Vs UNION OF INDIA & ORS.
Case number: Appeal (civil) 2729 of 1982 |
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10 May 1985
Supreme Court 10 pages BRAHMVART SANATHAN DHARAM MAHAMANDAL, KANPUR & ORS. Vs PREM KUMAR & ORS.
Bench: MISRA,R.B. (J) |
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10 May 1985
Supreme Court 36 pages ASHOK KUMAR YADAV AND ORS. ETC. ETC. Vs STATE OF HARYANA AND ORS. ETC. ETC.
Bench: BHAGWATI,P.N. |
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10 May 1985
Supreme Court 9 pages MS. JORDAN DIENGDEH Vs S.S. CHOPRA
Case number: Special Leave Petition (Civil) 2147 of 1985 |
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09 May 1985
Supreme Court 10 pages HIRACHAND KOTHARI (DEAD) THROUGH LRS. Vs STATE OF RAJASTHAN & ANR.
Bench: SEN,A.P. (J) |
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08 May 1985
Supreme Court 7 pages SMT. VIJAY LAXMI GANGAL Vs MAHENDRA PRATAP GRAG
Bench: VARADARAJAN,A. (J) |
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08 May 1985
Supreme Court 6 pages UMED SINGH RAO Vs MANI RAM GODARA & ORS
Bench: MISRA RANGNATH |
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08 May 1985
Supreme Court 5 pages AMRIT NAHATA Vs UNION OF INDIA
Bench: DESAI,D.A. |
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08 May 1985
Supreme Court 11 pages LILA KRISHAN Vs MANI RAM GODARA & ORS
Bench: MISRA RANGNATH |
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08 May 1985
Supreme Court 16 pages DR. P. NALLA THAMPY TERAH Vs UNION OF INDIA & ORS.
Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,DESAI, D.A.,SEN, AMARENDRA NATH (J),ERADI, V. BALAKRISHNA (J) |
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08 May 1985
Supreme Court 35 pages LAKSHMI CHARAN SEN AND ORS ETC. Vs A.K.M. HASSAN UZZAMAN AND ORS. ETC.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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08 May 1985
Supreme Court 7 pages SYRYA NARAIN YADAV & ORS. Vs BIHAR STATE ELECTRICITY BOARD & ORS.
Bench: MISRA RANGNATH |
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08 May 1985
Supreme Court 15 pages RAM AND SHYAM COMPANY Vs STATE OF HARYANA AND ORS
Bench: DESAI,D.A. |
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08 May 1985
Supreme Court 13 pages BANWARI LAL KOTIYA Vs P.C. AGGARWAL
Bench: TULZAPURKAR,V.D. |