Showing 33631 - 33645 of 41947 judgements
23 April 1985
Supreme Court
9 pages
K.C. JOSHI Vs UNION OF INDIA AND ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 3187 of 1982

18 April 1985
Supreme Court
5 pages
INDER PAL YADAV AND ORS. ETC. Vs UNION OF INDIA AND ORS ETC.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 147 of 1985

18 April 1985
Supreme Court
9 pages
GANESH PRASAD SAH KESARI & ANR. Vs LAKSHMI NARAYAN GUPTA

Bench: DESAI,D.A.
Case number: Appeal Civil 1365 of 1978

17 April 1985
Supreme Court
8 pages
POKAR RAM Vs STATE OF RAJASTHAN AND ANR

Bench: DESAI,D.A.
Case number: Appeal Criminal 324 of 1985

17 April 1985
Supreme Court
23 pages
Mc DOWELL & COMPANY LIMITED Vs THE COMMERCIAL TAX OFFICER

Bench: CHANDRACHUD, Y.V. ((CJ),DESAI, D.A.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),MISRA RANGNATH
Case number: Appeal Civil 570 of 1983

16 April 1985
Supreme Court
6 pages
KAPOOR CHAND MAGANLAL CHANDERIA Vs DELHI STATE (ADMINISTRATION)

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 152 of 1975

16 April 1985
Supreme Court
8 pages
BHAGIRATH & ORS Vs DELHI ADMINISTRATION

Bench: CHANDRACHUD, Y.V. ((CJ),DESAI, D.A.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),MISRA RANGNATH
Case number: Appeal Criminal 754 of 1983

16 April 1985
Supreme Court
13 pages
S.A. KINI & ANOTHER Vs UNION OF INDIA & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Writ Petition (Civil) 9933 of 1982

12 April 1985
Supreme Court
24 pages
PRAKASH CHANDRA MEHTA Vs COMMISSIONER AND SECRETARY GOVERNMENT OF KERALA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Writ Petition(Criminal) 1721 of 1984

11 April 1985
Supreme Court
8 pages
RAM AVTAR SHARMA & ORS. ETC. Vs STATE OF HARYANA AND ANR. ETC.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 16226 of 1984

11 April 1985
Supreme Court
8 pages
STATE OF HIMACHAL PRADESH Vs A PARENT OF A STUDENT OF MEDICAL COLLEGE. SIMLA & ORS

Bench: BHAGWATI,P.N.
Case number: Writ Petition (Civil) 1499 of 1985

10 April 1985
Supreme Court
7 pages
STATE OF PUNJAB Vs SRI HARDYAL

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 1980 of 1970

10 April 1985
Supreme Court
8 pages
MURARI MOHAN DEB Vs THE SECRETARY TO THE GOVT. OF INDIA & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1605 of 1971

10 April 1985
Supreme Court
13 pages
M/S SHENOY AND CO. REPRESENTED BY ITS PARTNER BELE SRINIVAS Vs THE COMMERCIAL TAX OFFICER , CIRCLE 11 BANGALORE AND OTHER

Bench: KHALID,V. (J)
Case number: Appeal Civil 2263 of 1984

09 April 1985
Supreme Court
7 pages
BABUBHAI & CO. & ORS. Vs STATE OF GUJARAT & ORS

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 2084 of 1972