Showing 33556 - 33570 of 41947 judgements
07 August 1985
Supreme Court
78 pages
RAM SINGH & ORS. Vs COL. RAM SLNGH

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 6623 of 1983

06 August 1985
Supreme Court
5 pages
SABOJ KUMAR BOSE Vs KANAILAL MONDAL & ORS.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 887 of 1971

02 August 1985
Supreme Court
8 pages
STATE OF PUNJAB Vs LABH SINGH

Bench: VENKATARAMIAH,E.S. (J)
Case number: Crl.A. No.-000730-000730 / 1996
Diary number: 78466 / 1991
Advocates: Vs SATISH VIG

02 August 1985
Supreme Court
6 pages
CHIRANJIT LAL ANAND Vs STATE OF ASSAM & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1763 of 1973

02 August 1985
Supreme Court
13 pages
UMESH CHANDRA SHUKLA ETC. ETC. Vs UNION OF INDIA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 3805 of 1985

31 July 1985
Supreme Court
6 pages
STATE OF ORISSA Vs SRIDHAR KUMAR MALIK AND ORS. ETC. ETC.

Bench: PATHAK,R.S.
Case number: Appeal Civil 545 of 1980

31 July 1985
Supreme Court
3 pages
RAMESH BALKRISHNA KULKARNI Vs STATE OF MAHARASHTRA

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 140 of 1977

29 July 1985
Supreme Court
5 pages
P.A. THILLAI CHIDAMBARA NADAR Vs THE ADDL. APPELLATE ASSTT. COMMISSIONER. MADURAI & ANR.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1434 of 1983

25 July 1985
Supreme Court
7 pages
M/s. KRISHNA BUS SERVICE PVT. LTD. ETC. ETC. Vs STATE OF HARYANA & ORS.

Case number: Appeal (civil) 2830 of 1985

23 July 1985
Supreme Court
4 pages
MRS. GEETINDER KAUR Vs STATE OF PUNJAB AND 2 ORS.

Bench: PATHAK,R.S.
Case number: Writ Petition(Criminal) 3901 of 1985

19 July 1985
Supreme Court
4 pages
NARAYAN SINGH & ORS. Vs STATE OF MADHYA PRADESH

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 308 of 1976

17 July 1985
Supreme Court
8 pages
JYASING DNYANU MHOPREKAR & ANR. Vs KRISHNA BABAJI PATIL & ANR.

Case number: Appeal (civil) 1599 of 1971

16 July 1985
Supreme Court
5 pages
MINISTRY OF LABOUR & REHABILITATION & ANOTHER. Vs TIFFIN'S BARYTES ASBESTOS & PAINTS LTD. & ANR.

Case number: Appeal (civil) 589 of 1972

12 July 1985
Supreme Court
7 pages
A. SREENIVASA PAI AND ANR. Vs SARASWATHI AMMAL ALLAS G. KAMALA BAI

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 410 of 1971

11 July 1985
Supreme Court
122 pages
UNION OF INDIA AND ANOTHER Vs TULSIRAM PATEL AND OTHERS

Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,PATHAK, R.S.,MADON, D.P.,THAKKAR, M.P. (J)
Case number: Appeal Civil 6814 of 1983