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07 August 1985
Supreme Court 78 pages RAM SINGH & ORS. Vs COL. RAM SLNGH
Bench: FAZALALI,SYED MURTAZA |
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06 August 1985
Supreme Court 5 pages SABOJ KUMAR BOSE Vs KANAILAL MONDAL & ORS.
Bench: MISRA,R.B. (J) |
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02 August 1985
Supreme Court 8 pages STATE OF PUNJAB Vs LABH SINGH
Bench: VENKATARAMIAH,E.S. (J) |
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02 August 1985
Supreme Court 6 pages CHIRANJIT LAL ANAND Vs STATE OF ASSAM & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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02 August 1985
Supreme Court 13 pages UMESH CHANDRA SHUKLA ETC. ETC. Vs UNION OF INDIA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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31 July 1985
Supreme Court 6 pages STATE OF ORISSA Vs SRIDHAR KUMAR MALIK AND ORS. ETC. ETC.
Bench: PATHAK,R.S. |
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31 July 1985
Supreme Court 3 pages RAMESH BALKRISHNA KULKARNI Vs STATE OF MAHARASHTRA
Bench: FAZALALI,SYED MURTAZA |
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29 July 1985
Supreme Court 5 pages P.A. THILLAI CHIDAMBARA NADAR Vs THE ADDL. APPELLATE ASSTT. COMMISSIONER. MADURAI & ANR.
Bench: TULZAPURKAR,V.D. |
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25 July 1985
Supreme Court 7 pages M/s. KRISHNA BUS SERVICE PVT. LTD. ETC. ETC. Vs STATE OF HARYANA & ORS.
Case number: Appeal (civil) 2830 of 1985 |
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23 July 1985
Supreme Court 4 pages MRS. GEETINDER KAUR Vs STATE OF PUNJAB AND 2 ORS.
Bench: PATHAK,R.S. |
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19 July 1985
Supreme Court 4 pages NARAYAN SINGH & ORS. Vs STATE OF MADHYA PRADESH
Bench: FAZALALI,SYED MURTAZA |
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17 July 1985
Supreme Court 8 pages JYASING DNYANU MHOPREKAR & ANR. Vs KRISHNA BABAJI PATIL & ANR.
Case number: Appeal (civil) 1599 of 1971 |
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16 July 1985
Supreme Court 5 pages MINISTRY OF LABOUR & REHABILITATION & ANOTHER. Vs TIFFIN'S BARYTES ASBESTOS & PAINTS LTD. & ANR.
Case number: Appeal (civil) 589 of 1972 |
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12 July 1985
Supreme Court 7 pages A. SREENIVASA PAI AND ANR. Vs SARASWATHI AMMAL ALLAS G. KAMALA BAI
Bench: VENKATARAMIAH,E.S. (J) |
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11 July 1985
Supreme Court 122 pages UNION OF INDIA AND ANOTHER Vs TULSIRAM PATEL AND OTHERS
Bench: CHANDRACHUD, Y.V. ((CJ),TULZAPURKAR, V.D.,PATHAK, R.S.,MADON, D.P.,THAKKAR, M.P. (J) |