|
08 May 1985
Supreme Court 106 pages K.C. VASANTH KUMAR & ANOTHER. Vs STATE OF KARNATAKA
Bench: CHANDRACHUD, Y.V. ((CJ),DESAI, D.A.,REDDY, O. CHINNAPPA (J),SEN, A.P. (J),VENKATARAMIAH, E.S. (J) |
|
07 May 1985
Supreme Court 6 pages STATE OF BIHAR Vs BANSHI RAM MODI & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
|
07 May 1985
Supreme Court 10 pages JASWANT SINGH & ANR. Vs THE CUSTODIAN OF EVACUEE PROPERTY, NEW DELHI
Bench: VENKATARAMIAH,E.S. (J) |
|
06 May 1985
Supreme Court 7 pages SHRI VED PRAKASH Vs UNION OF INDIA .
Bench: DESAI,D.A. |
|
06 May 1985
Supreme Court 28 pages EMPIRE INDUSTRIES LIMITED & ORS. ETC. Vs UNION OF INDIA & ORS. ETC.
Bench: VARADARAJAN,A. (J) |
|
03 May 1985
Supreme Court 8 pages DEPUTY COMMISSIONER OF SALES-TAX, (LAW) BOARD OF REVENUE (T Vs MESSRS K. KELUKUTTY
Bench: PATHAK,R.S. |
|
03 May 1985
Supreme Court 95 pages I.T.C. LTD. ETC. Vs STATE OF KARNATAKA & ORS.
Bench: FAZALALI,SYED MURTAZA |
|
02 May 1985
Supreme Court 11 pages WORKMEN EMPLOYED BY INDIAN OXYGEN LTD Vs INDIAN OXYGEN LTD.
Bench: DESAI,D.A. |
|
02 May 1985
Supreme Court 7 pages MUKESH ADVANI Vs STATE OF MADHYA PRADESH
Bench: DESAI,D.A. |
|
01 May 1985
Supreme Court 14 pages STATE OF RAJASTHAN & ANR. Vs SHAMSHER SINGH
Bench: MISRA RANGNATH |
|
01 May 1985
Supreme Court 7 pages P. SAVITA S/O SHRI P.L. SAVITA Vs UNION OF INDIA, MINISTRY OF DEFENCE (DEPARTMENT OF DEFENCE
Bench: KHALID,V. (J) |
|
01 May 1985
Supreme Court 16 pages STATE OF TAMIL NADU ETC. Vs RAMALINGA SAMIGAL MADAM ETC.
Bench: TULZAPURKAR,V.D. |
|
01 May 1985
Supreme Court 18 pages DR. DINESH KUMAR & ORS. Vs MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD & ORS.
Bench: BHAGWATI,P.N. |
|
01 May 1985
Supreme Court 30 pages SMT. GIAN DEVI ANAND Vs JEEEVAN KUMAR AND OTHERS
Bench: CHANDRACHUD, Y.V. ((CJ),BHAGWATI, P.N.,FAZALALI, SYED MURTAZA,SEN, AMARENDRA NATH (J),ERADI, V. BALAKRISHNA (J) |
|
30 April 1985
Supreme Court 6 pages UPENDRA CHANDRA CHAKRABORTY AND ANR. Vs UNITED BANK OF INDIA
Bench: KHALID,V. (J) |