Showing 33541 - 33555 of 41947 judgements
23 August 1985
Supreme Court
4 pages
SRI CHAND ETC. Vs GOVERNMENT OF U.P. LUCKNOW & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 11744 of 1985

23 August 1985
Supreme Court
5 pages
PHOOL CHAND GUPTA Vs REGIONAL TANSPORT AUTHORITY, UJJAIN & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 8085 of 1985

22 August 1985
Supreme Court
8 pages
THE WORKMAN OF M/S. BINNY LTD. Vs THE MANAGEMENT OF BINNY LTD. & ANOTHER

Bench: KHALID,V. (J)
Case number: Appeal Civil 440 of 1973

19 August 1985
Supreme Court
37 pages
B. PRABHAKAR RAO Vs STATE OF ANDHRA PRADESH

Bench: REDDY,O. CHINNAPPA (J)
Case number: W.P.(C) No.-005447-005546 / 1985
Diary number: 61983 / 1985
Advocates: Vs B. KANTA RAO

19 August 1985
Supreme Court
9 pages
.M/S. HINDUSTAN GUM & CEEMICALS LTD. Vs STAIE OF HARYANA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 598 of 1972

19 August 1985
Supreme Court
8 pages
GOPAL. Vs THE ADMINISTRATIVE OFFICER, MADHYA PRADESH KHADI AND VILLAG

Bench: KHALID,V. (J)
Case number: Appeal Civil 617 of 1975

19 August 1985
Supreme Court
5 pages
THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX & SALES Vs INDIAN EXPLOSIVES LTD.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 867 of 1974

16 August 1985
Supreme Court
3 pages
RATTAN LAL & ORS. ETC.ETC. Vs STATE OF HARYANA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 4600 of 1985

14 August 1985
Supreme Court
10 pages
COMMISSIONER OF INCOME TAX, KANPUR ETC. Vs M/S. MOTHER INDIA

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1570 of 1973

14 August 1985
Supreme Court
11 pages
BHAG SINGH & ORS. Vs UNION TERRITORY OF CHANDIGARH, THROUGH THE LAND ACQUISITION

Bench: BHAGWATI,P.N. (CJ)
Case number: Appeal Civil 1519 of 1985

13 August 1985
Supreme Court
10 pages
STATE OF UTTAR PRADESH Vs LALLOO & OTHERS.

Bench: VARADARAJAN,A. (J)
Case number: Appeal Criminal 320 of 1977

12 August 1985
Supreme Court
4 pages
KRISHAN BALLABH PRASAD SINGH Vs SUB-DIVISIONAL OFFICER HILSA-CUMRETURNING OFFICER AND ORS.

Bench: PATHAK,R.S.
Case number: Special Leave Petition (Civil) 7822 of 1985

12 August 1985
Supreme Court
4 pages
UNION OF INDIA & ORS. Vs AHMEDABAD MANUFACTURING AND CALICO PRINTINGCO. LTD. (CALICO

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 259 of 1972

09 August 1985
Supreme Court
11 pages
C.I.T. CENTRAL BOMBAY Vs JALAN TRADING CO. (P) LTD.

Bench: MISRA RANGNATH
Case number: Appeal Civil 1733 of 1973

08 August 1985
Supreme Court
7 pages
RAM AVTAR Vs THE STATE (DELHI ADMINISTRATION)

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 106 of 1980