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23 August 1985
Supreme Court 4 pages SRI CHAND ETC. Vs GOVERNMENT OF U.P. LUCKNOW & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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23 August 1985
Supreme Court 5 pages PHOOL CHAND GUPTA Vs REGIONAL TANSPORT AUTHORITY, UJJAIN & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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22 August 1985
Supreme Court 8 pages THE WORKMAN OF M/S. BINNY LTD. Vs THE MANAGEMENT OF BINNY LTD. & ANOTHER
Bench: KHALID,V. (J) |
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19 August 1985
Supreme Court 37 pages B. PRABHAKAR RAO Vs STATE OF ANDHRA PRADESH
Bench: REDDY,O. CHINNAPPA (J) |
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19 August 1985
Supreme Court 9 pages .M/S. HINDUSTAN GUM & CEEMICALS LTD. Vs STAIE OF HARYANA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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19 August 1985
Supreme Court 8 pages GOPAL. Vs THE ADMINISTRATIVE OFFICER, MADHYA PRADESH KHADI AND VILLAG
Bench: KHALID,V. (J) |
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19 August 1985
Supreme Court 5 pages THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX & SALES Vs INDIAN EXPLOSIVES LTD.
Bench: TULZAPURKAR,V.D. |
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16 August 1985
Supreme Court 3 pages RATTAN LAL & ORS. ETC.ETC. Vs STATE OF HARYANA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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14 August 1985
Supreme Court 10 pages COMMISSIONER OF INCOME TAX, KANPUR ETC. Vs M/S. MOTHER INDIA
Bench: TULZAPURKAR,V.D. |
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14 August 1985
Supreme Court 11 pages BHAG SINGH & ORS. Vs UNION TERRITORY OF CHANDIGARH, THROUGH THE LAND ACQUISITION
Bench: BHAGWATI,P.N. (CJ) |
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13 August 1985
Supreme Court 10 pages STATE OF UTTAR PRADESH Vs LALLOO & OTHERS.
Bench: VARADARAJAN,A. (J) |
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12 August 1985
Supreme Court 4 pages KRISHAN BALLABH PRASAD SINGH Vs SUB-DIVISIONAL OFFICER HILSA-CUMRETURNING OFFICER AND ORS.
Bench: PATHAK,R.S. |
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12 August 1985
Supreme Court 4 pages UNION OF INDIA & ORS. Vs AHMEDABAD MANUFACTURING AND CALICO PRINTINGCO. LTD. (CALICO
Bench: VENKATARAMIAH,E.S. (J) |
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09 August 1985
Supreme Court 11 pages C.I.T. CENTRAL BOMBAY Vs JALAN TRADING CO. (P) LTD.
Bench: MISRA RANGNATH |
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08 August 1985
Supreme Court 7 pages RAM AVTAR Vs THE STATE (DELHI ADMINISTRATION)
Bench: FAZALALI,SYED MURTAZA |