Judgements

K. CHANDRU ETC.ETC. Vs STATE OF TAMIL NADU & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J)
Case number: Writ Petition (Civil) 8927 of 1981

OLGA TELLIS & ORS. Vs BOMBAY MUNICIPAL CORPORATION & ORS. ETC.

Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J)
Case number: Writ Petition (Civil) 4610 of 1981

SAKURU Vs TANAJI

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 1852 of 1979

MAHARAJA KUMAR SOMENDRA CHAND NANDY Vs THE STATE OF UTTAR PRADESH

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 2239 of 1970

GRAM PANCHAYAT OF VILLAGE, JAMALPUR Vs MALWINDER SINGH & ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),FAZALALI, SYED MURTAZA,TULZAPURKAR, V.D.,REDDY, O. CHINNAPPA (J),VARADARAJAN, A. (J)
Case number: Appeal Civil 1401 of 1978

M/S. DHANPAT OIL & GENERAL MILLS Vs UNION OF INDIA & ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 138 of 1979

UNION TERRITORY OF CHANDIGARH Vs M/S. AMRIT ROLLER FLOUR MILLS

Bench: PATHAK,R.S.
Case number: Appeal Civil 404 of 1978

COMMISSIONER OF INCOME TAX, A.P. Vs M/S. T.VEERABHADRA RAO, K. KOTESWARA RAO & CO.

Bench: PATHAK,R.S.
Case number: Appeal Civil 114 of 1975

DR. DINESH KUMAR & ORS. Vs MOTILAL NEHRU MEDICAL COLLEGE

BOMBAY HAWKERS' UNION AND ORS. Vs BOMBAY MUNICIPAL CORPORATION AND ORS.

Case number: Writ Petition (Civil) 5602 of 1983

D.K. MITRA Vs UNION OF INDIA .

Bench: PATHAK,R.S.
Case number: W.P.(C) No.-008353-008353 / 1981
Diary number: 63157 / 1981
Advocates: Vs PARIJAT SINHA

HANDIBANDHU RAUTHARAO AND ORS ETC. ETC. Vs STATE OF ORISSA AND ORS. ETC. ETC.

Case number: Writ Petition (Civil) 1786 of 1981

DISTRIBUTORS (BARODA) PVT. LTD. Vs UNION OF INDIA AND TWO ORS.

Bench: BHAGWATI,P.N.
Case number: Writ Petition (Civil) 2043 of 1981

MAHARAO SAHIB SRI BHIM SINGHJI ETC. ETC Vs UNION OF INDIA AND ORS. ETC. ETC.

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Writ Petition (Civil) 350 of 1977

KHANDELWAL METAL & ENGINEERING WORKS AND ANOTHER ETC. Vs UNION OF INDIA AND OTHERS

Bench: CHANDRACHUD,Y.V. ((CJ)
Case number: Appeal Civil 338 of 1983