Showing 33616 - 33630 of 41947 judgements
30 April 1985
Supreme Court
6 pages
SMT. USHA RANI DATTA, AAYA/ATTENDANT AND OTHERS Vs STATE INDUSTRIAL COURT, INDORE & ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 2231 of 1985

30 April 1985
Supreme Court
8 pages
BHAGWAN DAS AND OTHERS Vs INDIAN COUNCIL. OF AGRICULTURAL RESEARCH AND OTHERS

Bench: KHALID,V. (J)
Case number: Writ Petition (Civil) 1938 of 1981

30 April 1985
Supreme Court
5 pages
SMT. POONAMAL ETC. ETC. Vs UNION OF INDIA AND ORS.

Bench: DESAI,D.A.
Case number: Writ Petition (Civil) 5870 of 1981

29 April 1985
Supreme Court
16 pages
STATE OF U.P. AND ANR. Vs RAJA RAM JAISWAL AND ANR-

Bench: DESAI,D.A.
Case number: Appeal Civil 2437 of 1981

29 April 1985
Supreme Court
19 pages
THE COLLECTOR (DISTT. MAGISTRATE) ALLAHABAD AND ANR. Vs RAJA RAM JAISWAL ETC.

Bench: DESAI,D.A.
Case number: Appeal Civil 2458 of 1980

26 April 1985
Supreme Court
12 pages
DR. PARTAP SINGH AND ANR. Vs DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION AND ORS

Case number: Appeal (civil) 1138 of 1981

26 April 1985
Supreme Court
8 pages
GOVIND SARAN GANGA SARAN Vs COMMISSIONER OF SALES TAX AND ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 2083 of 1974

25 April 1985
Supreme Court
7 pages
BHAGWAT SINGH Vs COMMISSIONER OF POLICE AND ANR.

25 April 1985
Supreme Court
7 pages
NARCINVA V. KAMAT AND ANR. ETC. Vs ALFRED ANTONIO DOE MARTINS AND ORS.

Bench: DESAI,D.A.
Case number: Appeal Civil 1538 of 1985

25 April 1985
Supreme Court
7 pages
BATA SHOE CO. (P) LTD. & OTHERS Vs THE COLLECTOR OF CENTRAL EXCISE & ORS.

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 353 of 1971

24 April 1985
Supreme Court
19 pages
PRAN KRISHNA GOSWAMI Vs THE STATE OF WEST BENGAL .

Bench: REDDY,O. CHINNAPPA (J)
Case number: C.A. No.-000400-000400 / 1984
Diary number: 65699 / 1984

23 April 1985
Supreme Court
7 pages
V.J. THOMAS Vs UNION OF INDIA .

Bench: DESAI,D.A.
Case number: C.A. No.-002183-002183 / 1984
Diary number: 65598 / 1984
Advocates: V. J. FRANCIS Vs C. V. SUBBA RAO

23 April 1985
Supreme Court
18 pages
MOHD. AHMED KHAN Vs SHAH BANO BEGUM AND ORS.

Bench: CHANDRACHUD, Y.V. ((CJ),DESAI, D.A.,REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),MISRA RANGNATH
Case number: Appeal Criminal 103 of 1981

23 April 1985
Supreme Court
6 pages
MOHD. AZEEM Vs DlSTRlCT JUDGE, AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 360 of 1985

23 April 1985
Supreme Court
11 pages
K.M. CHIKKAPUTTASWAMY ETC. Vs STATE OF ANDHRA PRADESH AND ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 477 of 1971