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19 September 1985
Supreme Court 6 pages J.M. BHATIA, APPELLATE ASSISTANT COMMISSIONER OF WEALTH TAX Vs J.M. SHAH
Bench: TULZAPURKAR,V.D. |
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18 September 1985
Supreme Court 10 pages MOHINDER KUMAR ETC. ETC. Vs STATE OF HARYANA AND ANR.
Bench: SEN,AMARENDRA NATH (J) |
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18 September 1985
Supreme Court 4 pages SALIMKHAN SARDARKHAN Vs STATE OF GUJARAT
Bench: SEN,AMARENDRA NATH (J) |
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12 September 1985
Supreme Court 36 pages SATYAVIR SINGH AND OTHERS Vs UNION OF INDIA AND OTHERS ETC. ETC.
Bench: MADON,D.P. |
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10 September 1985
Supreme Court 9 pages H.D. SINGH Vs RESERVE BANK OF INDIA & ORS.
Bench: KHALID,V. (J) |
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10 September 1985
Supreme Court 9 pages M/S. SAHNEY STEEL AND PRESSWORKS LTD. & ANR. Vs THE COMMERCIAL TAX OFFICER & ORS.
Bench: PATHAK,R.S. |
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06 September 1985
Supreme Court 5 pages PARTAP SINGH Vs UNION OF INDIA & OKS.
Case number: Special Leave Petition (Civil) 4934 of 1985 |
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03 September 1985
Supreme Court 12 pages THE DHARANGADHRA CHEMICAL WORKS Vs DHARANGADHRA MUNICIPALITY ANOTHER.
Bench: TULZAPURKAR,V.D. |
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02 September 1985
Supreme Court 7 pages MALKHAN SINGH Vs SOHAN SINGH & ORS.
Bench: MISRA,R.B. (J) |
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29 August 1985
Supreme Court 5 pages STATE OF PUNJAB Vs DHARAM SINGH
Bench: MISRA,R.B. (J) |
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29 August 1985
Supreme Court 3 pages COMMISSIONER OF INCOME TAX PATIALA Vs MlS. JAGANNATH PYARELAL
Bench: MUKHARJI,SABYASACHI (J) |
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29 August 1985
Supreme Court 6 pages GOVT. MEDICAL STORE DEPOT, GAUHATI Vs The SUPDT. OF TAXES, GAUHATI & ORS.
Bench: MISRA RANGNATH |
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29 August 1985
Supreme Court 18 pages THE COMMISSIONER OF INCOME TAX, BANGALORE Vs SRI J.H. GOTLA, YADAGIRI
Bench: MUKHARJI,SABYASACHI (J) |
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26 August 1985
Supreme Court 9 pages PRAKASH CHANDRA AGARWAL Vs STATE OF BIHAR AND ORS.
Case number: Appeal (civil) 4011 of 1985 |
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23 August 1985
Supreme Court 15 pages MAN SINGH AND ORS. Vs STATE OF PUNJAB AND ORS.
Bench: PATHAK,R.S. |