Showing 33526 - 33540 of 41947 judgements
19 September 1985
Supreme Court
6 pages
J.M. BHATIA, APPELLATE ASSISTANT COMMISSIONER OF WEALTH TAX Vs J.M. SHAH

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 680 of 1974

18 September 1985
Supreme Court
10 pages
MOHINDER KUMAR ETC. ETC. Vs STATE OF HARYANA AND ANR.

Bench: SEN,AMARENDRA NATH (J)
Case number: Appeal Criminal 760 of 1987

18 September 1985
Supreme Court
4 pages
SALIMKHAN SARDARKHAN Vs STATE OF GUJARAT

Bench: SEN,AMARENDRA NATH (J)
Case number: Appeal Criminal 117 of 1977

12 September 1985
Supreme Court
36 pages
SATYAVIR SINGH AND OTHERS Vs UNION OF INDIA AND OTHERS ETC. ETC.

Bench: MADON,D.P.
Case number: Appeal Civil 242 of 1982

10 September 1985
Supreme Court
9 pages
H.D. SINGH Vs RESERVE BANK OF INDIA & ORS.

Bench: KHALID,V. (J)
Case number: Appeal Civil 6417 of 1983

10 September 1985
Supreme Court
9 pages
M/S. SAHNEY STEEL AND PRESSWORKS LTD. & ANR. Vs THE COMMERCIAL TAX OFFICER & ORS.

Bench: PATHAK,R.S.
Case number: Writ Petition (Civil) 7337 of 1981

06 September 1985
Supreme Court
5 pages
PARTAP SINGH Vs UNION OF INDIA & OKS.

Case number: Special Leave Petition (Civil) 4934 of 1985

03 September 1985
Supreme Court
12 pages
THE DHARANGADHRA CHEMICAL WORKS Vs DHARANGADHRA MUNICIPALITY ANOTHER.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1225 of 1972

02 September 1985
Supreme Court
7 pages
MALKHAN SINGH Vs SOHAN SINGH & ORS.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 650 of 1972

29 August 1985
Supreme Court
5 pages
STATE OF PUNJAB Vs DHARAM SINGH

Bench: MISRA,R.B. (J)
Case number: C.A. No.-016983-016983 / 1996
Diary number: 78740 / 1996
Advocates: Vs L. K. PANDEY

29 August 1985
Supreme Court
3 pages
COMMISSIONER OF INCOME TAX PATIALA Vs MlS. JAGANNATH PYARELAL

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 4122 of 1985

29 August 1985
Supreme Court
6 pages
GOVT. MEDICAL STORE DEPOT, GAUHATI Vs The SUPDT. OF TAXES, GAUHATI & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 1748 of 1973

29 August 1985
Supreme Court
18 pages
THE COMMISSIONER OF INCOME TAX, BANGALORE Vs SRI J.H. GOTLA, YADAGIRI

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1596 of 1973

26 August 1985
Supreme Court
9 pages
PRAKASH CHANDRA AGARWAL Vs STATE OF BIHAR AND ORS.

Case number: Appeal (civil) 4011 of 1985

23 August 1985
Supreme Court
15 pages
MAN SINGH AND ORS. Vs STATE OF PUNJAB AND ORS.

Bench: PATHAK,R.S.
Case number: Writ Petition (Civil) 5728 of 1982