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30 September 1985
Supreme Court 8 pages SOOSAI ETC. Vs UNION OF INDIA AND OTHERS
Bench: PATHAK,R.S. |
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30 September 1985
Supreme Court 3 pages C.K. NARAYANA CHARY Vs POTHEPALLI ASHANNA & ORS.
Bench: BHAGWATI,P.N. (CJ) |
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30 September 1985
Supreme Court 12 pages SMT. SAROJ AGGARWAL Vs COMMISSIONER OF INCOME TAX, U.P.
Bench: MUKHARJI,SABYASACHI (J) |
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30 September 1985
Supreme Court 29 pages BHAGWANT P. SULAKHE Vs DIGAMBAK GOPAL SULAKH AND OBS.
Bench: SEN,AMARENDRA NATH (J) |
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30 September 1985
Supreme Court 3 pages JOINT SECRETARY TO THE GOVT. OF INDIA AND OTHERS Vs FOOD SPECIALITIES LTD.
Bench: PATHAK,R.S. |
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27 September 1985
Supreme Court 6 pages UNION OF INDIA & ORS. Vs ClBATUL LIMITED
Bench: PATHAK,R.S. |
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27 September 1985
Supreme Court 19 pages LAXMI KANT PANDEY Vs UNION OF INDIA & ANR.
Bench: BHAGWATI,P.N. (CJ) |
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27 September 1985
Supreme Court 16 pages SHRI SUNIL SIDDHARTHBHAI ETC. Vs COMMISSIONER OF INCOME TAX, AHMEDABAD ETC.
Bench: PATHAK,R.S. |
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25 September 1985
Supreme Court 12 pages MESSRS. P.M. PATEL & SONS AND OTHERS, ETC. Vs UNION OF INDIA AND OTHERS, ETC.
Bench: PATHAK,R.S. |
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24 September 1985
Supreme Court 27 pages SAMARESH BOSE AND ANR. Vs AMAL MITRA AND ANR.
Bench: SEN,AMARENDRA NATH (J) |
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24 September 1985
Supreme Court 12 pages KANHIYALAL OMAR Vs R.K. TRIVEDI & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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23 September 1985
Supreme Court 10 pages DR. K. GEORGE THOMAS Vs THE C.I.T. KERALA, ERNAKULAM
Bench: MUKHARJI,SABYASACHI (J) |
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23 September 1985
Supreme Court 28 pages STATE DELHI (ADMINISTRATION) Vs LAXMAN KUMAR & ORS.
Bench: MISRA RANGNATH |
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23 September 1985
Supreme Court 12 pages ONKARLAL NANDLAL Vs STATE OF RAJASTHAN & ANR.
Bench: BHAGWATI,P.N. (CJ) |
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20 September 1985
Supreme Court 15 pages M/S. BADRI PRASAD JAGAN PRASAD Vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
Bench: MUKHARJI,SABYASACHI (J) |