Showing 33481 - 33495 of 41947 judgements
29 November 1985
Supreme Court
14 pages
SOMATYA ORGANICS (INDIA) LTD., ETC. Vs BOARD OF REVENUE, U.P., ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 988 of 1972

26 November 1985
Supreme Court
15 pages
FORWARD CONSTRUCTION CO. & ORS. ETC. ETC. Vs PRABHAT MANDAL (REGD.) ANDHERI & ORS. ETC. ETC.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 2310 of 1984

21 November 1985
Supreme Court
6 pages
UNION OF INDIA Vs LAKSHMI SUGAR & OIL MILLS LTD., HARDOI

Bench: PATHAK,R.S.
Case number: Appeal Civil 162 of 1979

19 November 1985
Supreme Court
11 pages
UNION OF INDIA ETC. Vs G.N. TIWARI, K.L. JAIN & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 5040 of 1985

19 November 1985
Supreme Court
4 pages
COMMISSIONER OF SALES TAX, U.P. Vs MASNEILL AND BARRY LTD., KANPUR

Case number: Appeal (civil) 1338 of 1973

08 November 1985
Supreme Court
5 pages
SHYAM LAL SHARMA & ORS. Vs UNION OF INDIA

Bench: BHAGWATI, P.N. (CJ),TULZAPURKAR, V.D.,PATHAK, R.S.,MADON, D.P.,THAKKAR, M.P. (J)
Case number: Review Petition (Civil) 571 of 1986

04 November 1985
Supreme Court
7 pages
VORA RAHIMBHAI HAJI HASANBHAI POPAT Vs VORA SUNDERLAL MANILAL & ANR.

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 56 of 1971

04 November 1985
Supreme Court
9 pages
S.C. JAIN Vs STATE OF HARYANA AND ANR.

Bench: MISRA,R.B. (J)
Case number: Special Leave Petition (Civil) 4149 of 1984

01 November 1985
Supreme Court
12 pages
SCIENTIFIC ENGINEERING HOUSE (P) LTD. Vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 262 of 1974

31 October 1985
Supreme Court
5 pages
STATE BANK OF INIDA Vs COMMISSIONER OF INCOME TAX, ERNAKULAM

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 596 of 1974

31 October 1985
Supreme Court
11 pages
DIVISIONAL FOREST OFFICER & ANR. Vs G.V. SUDHAKAR RAO & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 752 of 1985

17 October 1985
Supreme Court
14 pages
ADARSH TRAVELS BUS SERVICE & ANR. Vs STATE OF U.P. & ORS.

Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J)
Case number: Appeal Civil 1021 of 1976

15 October 1985
Supreme Court
11 pages
GOLLALESHWAR DEV AND ORS. Vs GANGAWWA KOM SHANTAYYA MATH & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 1195 of 1972

11 October 1985
Supreme Court
6 pages
THE REGIONAL DIRECTOR, EMPLOYEES'STATE INSURANCE CORPORATIO Vs BATA SHOE COMPANY (P) LTD.

Case number: Appeal (civil) 741 of 1978

10 October 1985
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX WEST BENGAL - I, CALCUTTA. Vs ASSOCIATED ELECTRICAL INDUSTRIES (INDIA) PRIVATE LIMITED.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1404 of 1973