|
29 November 1985
Supreme Court 14 pages SOMATYA ORGANICS (INDIA) LTD., ETC. Vs BOARD OF REVENUE, U.P., ETC.
Bench: VENKATARAMIAH,E.S. (J) |
|
26 November 1985
Supreme Court 15 pages FORWARD CONSTRUCTION CO. & ORS. ETC. ETC. Vs PRABHAT MANDAL (REGD.) ANDHERI & ORS. ETC. ETC.
Bench: MISRA,R.B. (J) |
|
21 November 1985
Supreme Court 6 pages UNION OF INDIA Vs LAKSHMI SUGAR & OIL MILLS LTD., HARDOI
Bench: PATHAK,R.S. |
|
19 November 1985
Supreme Court 11 pages UNION OF INDIA ETC. Vs G.N. TIWARI, K.L. JAIN & ORS.
Bench: SEN,A.P. (J) |
|
19 November 1985
Supreme Court 4 pages COMMISSIONER OF SALES TAX, U.P. Vs MASNEILL AND BARRY LTD., KANPUR
Case number: Appeal (civil) 1338 of 1973 |
|
08 November 1985
Supreme Court 5 pages SHYAM LAL SHARMA & ORS. Vs UNION OF INDIA
Bench: BHAGWATI, P.N. (CJ),TULZAPURKAR, V.D.,PATHAK, R.S.,MADON, D.P.,THAKKAR, M.P. (J) |
|
04 November 1985
Supreme Court 7 pages VORA RAHIMBHAI HAJI HASANBHAI POPAT Vs VORA SUNDERLAL MANILAL & ANR.
Bench: MISRA,R.B. (J) |
|
04 November 1985
Supreme Court 9 pages S.C. JAIN Vs STATE OF HARYANA AND ANR.
Bench: MISRA,R.B. (J) |
|
01 November 1985
Supreme Court 12 pages SCIENTIFIC ENGINEERING HOUSE (P) LTD. Vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH
Bench: TULZAPURKAR,V.D. |
|
31 October 1985
Supreme Court 5 pages STATE BANK OF INIDA Vs COMMISSIONER OF INCOME TAX, ERNAKULAM
Bench: MUKHARJI,SABYASACHI (J) |
|
31 October 1985
Supreme Court 11 pages DIVISIONAL FOREST OFFICER & ANR. Vs G.V. SUDHAKAR RAO & ORS.
Bench: SEN,A.P. (J) |
|
17 October 1985
Supreme Court 14 pages ADARSH TRAVELS BUS SERVICE & ANR. Vs STATE OF U.P. & ORS.
Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J) |
|
15 October 1985
Supreme Court 11 pages GOLLALESHWAR DEV AND ORS. Vs GANGAWWA KOM SHANTAYYA MATH & ORS.
Bench: SEN,A.P. (J) |
|
11 October 1985
Supreme Court 6 pages THE REGIONAL DIRECTOR, EMPLOYEES'STATE INSURANCE CORPORATIO Vs BATA SHOE COMPANY (P) LTD.
Case number: Appeal (civil) 741 of 1978 |
|
10 October 1985
Supreme Court 6 pages COMMISSIONER OF INCOME TAX WEST BENGAL - I, CALCUTTA. Vs ASSOCIATED ELECTRICAL INDUSTRIES (INDIA) PRIVATE LIMITED.
Bench: PATHAK,R.S. |