Showing 33496 - 33510 of 41947 judgements
10 October 1985
Supreme Court
4 pages
HARBANS LAL Vs JAGMOHAN SARAN

Bench: PATHAK,R.S.
Case number: Appeal Civil 2066 of 1979

09 October 1985
Supreme Court
4 pages
KIRPAL SINGH Vs UTTAM SINGH

Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J)
Case number: C.A. No.-000650-000650 / 1975
Diary number: 60353 / 1975
Advocates: M. M. KSHATRIYA Vs

09 October 1985
Supreme Court
5 pages
SAVITRI W/O SHRI GOVIND SINGH RAWAT Vs SHRI GOVIND SINGH RAWAT

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 1028 of 1984

08 October 1985
Supreme Court
16 pages
SHREE SAJJAN MILLS LTD. Vs COMMISSIONER OF INCOME TAX, M.P. BHOPAL AND ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 4221 of 1984

08 October 1985
Supreme Court
5 pages
ANDHRA UNIVERSITY ETC. Vs REGIONAL PROVIDENT FUND COMMISSIONER OF ANDHRA PRAfESH AND

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 126 of 1973

08 October 1985
Supreme Court
13 pages
COMMISSIONER OF WEALTH TAX, PUNJAB, J & K, CHANDIGARH, PATI Vs YUVRAJ AMRINDER SINGH ETC.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 797 of 1974

08 October 1985
Supreme Court
3 pages
OSMANIA UNIVERSITY Vs REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, A

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Civil 1079 of 1973

07 October 1985
Supreme Court
131 pages
EXPRESS NEWSPAPERS PVT. LTD. & ORS. Vs UNION OF INDIA & ORS.

Bench: SEN,A.P. (J)
Case number: Writ Petition (Civil) 91 of 1957

04 October 1985
Supreme Court
29 pages
H. ANRAJ ETC. Vs GOVERNMENT OF TAMILNADU ETC.

Bench: TULZAPURKAR,V.D.
Case number: Writ Petition (Civil) 435 of 1985

04 October 1985
Supreme Court
9 pages
SMT. ASHA KESHAVRAO BHOSALE Vs UNION OF INDIA & ANR.

Bench: MISRA RANGNATH
Case number: Writ Petition(Criminal) 1107 of 1985

30 September 1985
Supreme Court
7 pages
THE LAND ACQUISITION OFFICER, HYDERABAD URBANDEVELOPMENT AU Vs MOHD. AMRI KHAN & ORS. ETC. ETC.

Bench: BHAGWATI,P.N. (CJ)
Case number: Appeal Civil 5039 of 1983

30 September 1985
Supreme Court
56 pages
AMERICAN HOME PRODUCTS CORPORATION Vs MAC LABORATORIES PRIVATE LIMITED AND ANR.

Bench: MADON,D.P.
Case number: Appeal Civil 2159 of 1970

30 September 1985
Supreme Court
22 pages
UNION OF INDIA & ORS. Vs GODFREY PHILIPS INDIA LTD. ETC. ETC.

Bench: BHAGWATI,P.N. (CJ)
Case number: Appeal Civil 1136 of 1977

30 September 1985
Supreme Court
4 pages
RURAL LITIGATION & ENTITLEMENTKENDRA, DEHRADUN Vs STATE OF U.P. & ORS.

Bench: SEN,AMARENDRA NATH (J)
Case number: Writ Petition (Civil) 8821 of 1983

30 September 1985
Supreme Court
13 pages
lNDRAJIT BARUA & ORS. ETC. Vs ELECTION COMMISSION OF INDIA & ORS.

Bench: BHAGWATI, P.N. (CJ),SEN, AMARENDRA NATH (J),ERADI, V. BALAKRISHNA (J),MISRA RANGNATH,KHALID, V. (J)
Case number: Transfer Petition (Civil) 364 of 1984