Showing 33466 - 33480 of 41947 judgements
07 January 1986
Supreme Court
8 pages
GANPAT GIRI Vs IIND ADDITIONAL DISTRICT JUDGE,BALIA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 18 of 1986

20 December 1985
Supreme Court
5 pages
DR. KARAN SINGH Vs STATE OF JAMMU & KASHMIR & ANR.

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 5720 of 1985

20 December 1985
Supreme Court
27 pages
PRAKASH AMICHAND SHAH Vs STATE OF GUJARAT & ORS.

Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J)
Case number: Appeal Civil 1224 of 1977

20 December 1985
Supreme Court
11 pages
BANSAL & CO. & ANR. Vs UNION OF INDIA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Writ Petition (Civil) 43 of 1985

20 December 1985
Supreme Court
11 pages
STATE OF MADHYA PRADESH & ORS. Vs DEVILAL

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2472 of 1972

20 December 1985
Supreme Court
6 pages
SATAR HABIB HAMDANI ETC Vs K.S. DILIPSINHJI & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 371 of 1985

19 December 1985
Supreme Court
86 pages
LIFE INSURANCE CORPORATION OF INDIA Vs ESCORTS LTD. & ORS.

Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J)
Case number: Appeal Civil 2317 of 1984

19 December 1985
Supreme Court
6 pages
STATE OF GUJARAT Vs PANCH OF MANI HAMAM'S POLE & ORS.

Case number: Appeal (civil) 1464 of 1972

19 December 1985
Supreme Court
16 pages
THE COMMISSIONER OF INCOME TAX, DELHI Vs BANSI DHAR & SONS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1668 of 1978

16 December 1985
Supreme Court
6 pages
SHIV RATAN MAKIM S/O NANDLAL MAKIM Vs UNION OF INDIA AND ORS.

Bench: BHAGWATI,P.N. (CJ)
Case number: Writ Petition(Criminal) 1122 of 1985

11 December 1985
Supreme Court
4 pages
FOOD CORPN. OF INDIA Vs NARENDRA KUMAR

Bench: ERADI,V. BALAKRISHNA (J)
Case number: C.A. No.-000484-000484 / 1985
Diary number: 65959 / 1985
Advocates: SHIVA PUJAN SINGH Vs

11 December 1985
Supreme Court
4 pages
S. GUIN & OTHERS Vs GRINDLAYS BANK LTD.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Criminal 8480 of 1985

11 December 1985
Supreme Court
12 pages
MAYA RANI PUNJ Vs COMMISSIONER OF INCOME TAX, DELHI.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1943 of 1974

10 December 1985
Supreme Court
5 pages
BALBIR SINGH DELHI ADMN. DELHI Vs D.N. KADIAN, M.M. DELHI & ANR. D.N. KADIAN AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 844 of 1985

29 November 1985
Supreme Court
6 pages
MELEPURATH SANKUNNI EZHUTHASSAN Vs THEKITTIL GOPALANKUTTY NAIR

Bench: MADON,D.P.
Case number: Appeal Civil 91 of 1972