Showing 33451 - 33465 of 41947 judgements
14 February 1986
Supreme Court
7 pages
GENERAL MANAGER, SECURITY PAPER MILL, HOSHANGABAD Vs R.S. SHARMA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2696 of 1984

13 February 1986
Supreme Court
7 pages
COLLECTOR OF 24 PARGANAS AND ORS. Vs LALIT MOHAN MULLICK & ORS.

Bench: KHALID,V. (J)
Case number: Appeal Civil 72 of 1972

11 February 1986
Supreme Court
20 pages
M/S.R.K.DISTILLERIES Vs GOVT.OF ANDHRA PRADESH

Bench: VENKATARAMIAH,E.S. (J)
Case number: SLP(C) No.-002604-002604 / 1985
Diary number: 63664 / 1985
Advocates: A. SUBBA RAO Vs

11 February 1986
Supreme Court
14 pages
STATE OF HIMACHAL PRADESH & ANR Vs UMED RAM SHARMA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 12621 of 1984

11 February 1986
Supreme Court
8 pages
FILTRCO & ANR. Vs COMMISSIONER OF SALES TAX,MADHYA PRADESH AND ANR.

Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J)
Case number: Appeal (civil) 8548 of 1983

30 January 1986
Supreme Court
9 pages
GOPAL & ORS. Vs STATE OF TAMIL NADU

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 234 of 1973

29 January 1986
Supreme Court
10 pages
S.P. GRAMOPHONE COMPANY Vs C.I.T., PATIALA

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 850 of 1974

29 January 1986
Supreme Court
15 pages
RAM CHAND BHATIA Vs HARDYAL

Bench: MISRA,R.B. (J)
Case number: Appeal Civil 1392 of 1984

28 January 1986
Supreme Court
11 pages
OM PARKASH AGARWAL ETC.ETC. Vs GIRI RAJ KISHORI & ORS. ETC.ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2808 of 1985

23 January 1986
Supreme Court
9 pages
UNION OF INDIA AND ORS. Vs ARUN KUMAR ROY

Bench: KHALID,V. (J)
Case number: Appeal Civil 1213 of 1982

14 January 1986
Supreme Court
8 pages
MONSANTO COMPANY BY THEIR PATENT AGENT, DE PENNING AND DEPE Vs CORAMANDAL INDAG PRODUCTS (P) LTD.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1490 of 1984

14 January 1986
Supreme Court
4 pages
SUDHAN SINGH AND ORS. Vs UNIVERSITY OF DELHI AND ORS.

Bench: KHALID,V. (J)
Case number: Appeal Civil 813 of 1979

08 January 1986
Supreme Court
49 pages
STATE BANK OF TRAVANCORE Vs COMMISSIONER OF INCOME TAX, KERALA

Bench: TULZAPURKAR,V.D.
Case number: Appeal Civil 1860 of 1983

08 January 1986
Supreme Court
19 pages
DILHARSHANKAR C. BHACHECHA Vs THE CONTROLLER OF ESTATE DUTY, AHMEDABAD

Case number: Appeal (civil) 679 of 1974

07 January 1986
Supreme Court
10 pages
BHAVARLAL LABHCHAND SHAH Vs KANAIYALAL NATHALAL INTAWALA

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 14036 of 1985