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14 February 1986
Supreme Court 7 pages GENERAL MANAGER, SECURITY PAPER MILL, HOSHANGABAD Vs R.S. SHARMA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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13 February 1986
Supreme Court 7 pages COLLECTOR OF 24 PARGANAS AND ORS. Vs LALIT MOHAN MULLICK & ORS.
Bench: KHALID,V. (J) |
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11 February 1986
Supreme Court 20 pages M/S.R.K.DISTILLERIES Vs GOVT.OF ANDHRA PRADESH
Bench: VENKATARAMIAH,E.S. (J) |
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11 February 1986
Supreme Court 14 pages STATE OF HIMACHAL PRADESH & ANR Vs UMED RAM SHARMA & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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11 February 1986
Supreme Court 8 pages FILTRCO & ANR. Vs COMMISSIONER OF SALES TAX,MADHYA PRADESH AND ANR.
Bench: REDDY, O. CHINNAPPA (J),VENKATARAMIAH, E.S. (J),ERADI, V. BALAKRISHNA (J),MISRA, R.B. (J),KHALID, V. (J) |
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30 January 1986
Supreme Court 9 pages GOPAL & ORS. Vs STATE OF TAMIL NADU
Bench: RAY,B.C. (J) |
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29 January 1986
Supreme Court 10 pages S.P. GRAMOPHONE COMPANY Vs C.I.T., PATIALA
Bench: TULZAPURKAR,V.D. |
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29 January 1986
Supreme Court 15 pages RAM CHAND BHATIA Vs HARDYAL
Bench: MISRA,R.B. (J) |
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28 January 1986
Supreme Court 11 pages OM PARKASH AGARWAL ETC.ETC. Vs GIRI RAJ KISHORI & ORS. ETC.ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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23 January 1986
Supreme Court 9 pages UNION OF INDIA AND ORS. Vs ARUN KUMAR ROY
Bench: KHALID,V. (J) |
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14 January 1986
Supreme Court 8 pages MONSANTO COMPANY BY THEIR PATENT AGENT, DE PENNING AND DEPE Vs CORAMANDAL INDAG PRODUCTS (P) LTD.
Bench: REDDY,O. CHINNAPPA (J) |
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14 January 1986
Supreme Court 4 pages SUDHAN SINGH AND ORS. Vs UNIVERSITY OF DELHI AND ORS.
Bench: KHALID,V. (J) |
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08 January 1986
Supreme Court 49 pages STATE BANK OF TRAVANCORE Vs COMMISSIONER OF INCOME TAX, KERALA
Bench: TULZAPURKAR,V.D. |
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08 January 1986
Supreme Court 19 pages DILHARSHANKAR C. BHACHECHA Vs THE CONTROLLER OF ESTATE DUTY, AHMEDABAD
Case number: Appeal (civil) 679 of 1974 |
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07 January 1986
Supreme Court 10 pages BHAVARLAL LABHCHAND SHAH Vs KANAIYALAL NATHALAL INTAWALA
Bench: VENKATARAMIAH,E.S. (J) |