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18 November 1986
Supreme Court 10 pages AMARJIT SINGH Vs SMT. KHATOON QUAMARAIN.
Bench: MUKHARJI,SABYASACHI (J) |
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18 November 1986
Supreme Court 6 pages PRAKASH CHANDER MANCHANDA AND ANR. Vs SMT. JANKI MANCHANDA
Bench: OZA,G.L. (J) |
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17 November 1986
Supreme Court 5 pages GOVERNMENT OF TAMILNADU Vs AHOBILA MATAM
Bench: REDDY,O. CHINNAPPA (J) |
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17 November 1986
Supreme Court 29 pages FRANK ANTHONY PUBLIC SCHOOL EMPLOYEESASSOCIATION Vs UNION OF INDIA & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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14 November 1986
Supreme Court 3 pages ANANT SAKHARAM RAUT & ORS. Vs STATE OF MAHARASHTRA AND ANR. ETC.
Bench: KHALID,V. (J) |
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14 November 1986
Supreme Court 7 pages KAMESHWAR SINGH SRIVASTAVA Vs IV ADDL. DIST. JUDGE LUCKNOW & ORS.
Bench: SINGH,K.N. (J) |
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12 November 1986
Supreme Court 7 pages SARGUJA TRANSPORT SERVICE Vs STATE TRANSPORT APPELLATE TRIBUNAL, M.P.,GWALIOR AND OTHERS
Case number: Special Leave Petition (Civil) 5665 of 1985 |
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12 November 1986
Supreme Court 9 pages MAHARAJ DHIRAJ HIMMATSINGHJI & ORS. Vs STATE OF RAJASTHAN & ANR.
Bench: THAKKAR,M.P. (J) |
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11 November 1986
Supreme Court 8 pages BAKUL OIL INDUSTRIES & ANR. Vs STATE OF GUJARAT & ANR.
Bench: NATRAJAN,S. (J) |
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11 November 1986
Supreme Court 8 pages MRS. ELIZABETH DINSHAW Vs ARVAND M. DINSHAW AND ANR.
Bench: ERADI,V. BALAKRISHNA (J) |
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11 November 1986
Supreme Court 4 pages MUNICIPAL CORPORATION OF HYDERABAD Vs HYDERABAD RACE CLUB
Bench: THAKKAR,M.P. (J) |
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10 November 1986
Supreme Court 28 pages STATE OF KERALA Vs A. LAKSHMIKUTTY & ORS.
Bench: SEN,A.P. (J) |
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07 November 1986
Supreme Court 2 pages RAKESH SAXENA Vs STATE THROUGH C.B.I.
Bench: MISRA RANGNATH |
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05 November 1986
Supreme Court 9 pages DR. (SMT.) KESHAV DEVI Vs SHRI GIRDHARI LAL PAHWA & ORS.
Bench: SINGH,K.N. (J) |
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05 November 1986
Supreme Court 10 pages HARBHAJAN SINGH DHALLA Vs UNION OF INDIA
Bench: MUKHARJI,SABYASACHI (J) |