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20 December 1986
Supreme Court 10 pages P. SAMBAMURTHY & ORS. ETC. ETC. Vs STATE OF ANDHRA PRADESH & ANR.
Bench: BHAGWATI, P.N. (CJ),MISRA RANGNATH,KHALID, V. (J),OZA, G.L. (J),DUTT, M.M. (J) |
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20 December 1986
Supreme Court 15 pages ASSISTANT COLLECTOR OFCENTRAL EXCISE & OTHERS ETC. Vs MADRAS RUBBER FACTORY LTD.
Bench: BHAGWATI,P.N. (CJ) |
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20 December 1986
Supreme Court 16 pages DR. D.C. WADHWA & ORS. Vs STATE OF BIHAR & ORS.
Bench: BHAGWATI, P.N. (CJ),MISRA RANGNATH,OZA, G.L. (J),DUTT, M.M. (J),SINGH, K.N. (J) |
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20 December 1986
Supreme Court 8 pages MOHD. MUMTAZ Vs NANDINI SATPATHY AND ORS.
Case number: Appeal (crl.) 48 of 1983 |
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20 December 1986
Supreme Court 3 pages MANIK VINAYAK PATHARE (DEAD)BY RASIK KARSANDAS MAKHECHA Vs PANDURANG GANPAT THAKAR & ORS.
Bench: BHAGWATI, P.N. (CJ),MISRA RANGNATH,KHALID, V. (J),OZA, G.L. (J),DUTT, M.M. (J) |
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20 December 1986
Supreme Court 9 pages MOHD. MUMTAZ Vs NANDINI SATPATHY AND ORS.
Bench: BHAGWATI, P.N. (CJ),VENKATARAMIAH, E.S. (J),KHALID, V. (J),OZA, G.L. (J),NATRAJAN, S. (J) |
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20 December 1986
Supreme Court 70 pages SHEO NANDAN PASWAN Vs STATE OF BIHAR & ORS.
Bench: BHAGWATI, P.N. (CJ),VENKATARAMIAH, E.S. (J),KHALID, V. (J),OZA, G.L. (J),NATRAJAN, S. (J) |
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20 December 1986
Supreme Court 7 pages SHEELA BARSE Vs SECRETARY, CHILDREN AID SOCIETY & OTHERS
Bench: BHAGWATI,P.N. (CJ) |
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19 December 1986
Supreme Court 5 pages DUGGI VEERA VENKATA GOPALA SATYANARAYANA Vs SAKALA VEERA RAGHAVAIAH & ANR.
Bench: DUTT,M.M. (J) |
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19 December 1986
Supreme Court 10 pages DR. AMBESH KUMAR ETC. ETC. Vs PRINCIPAL, LLRM MEDICAL COLLEGEMEERUT AND ORS. ETC. ETC.
Bench: RAY,B.C. (J) |
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19 December 1986
Supreme Court 5 pages POURNAMI OIL MILLS, ETC. Vs STATE OF KERALA & ANR.
Case number: Appeal (civil) 626 of 1986 |
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19 December 1986
Supreme Court 5 pages PEOPLES' UNION FOR DEMOCRATIC RIGHTS Vs STATE OF BIHAR & ORS.
Case number: Writ Petition(Criminal) 369 of 1986 |
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18 December 1986
Supreme Court 10 pages RURAL LITIGATION AND ENTITLEMENTKENDRA & ORS. ETC. Vs STATE OF UTTAR PRADESH & ORS. ETC.
Bench: BHAGWATI,P.N. (CJ) |
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17 December 1986
Supreme Court 22 pages ASHOK GULATI & ORS. Vs B.S. JAIN & ORS.
Bench: SEN,A.P. (J) |
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17 December 1986
Supreme Court 4 pages STATE OF MYSORE Vs B. BASAVALINGAPPA
Bench: OZA,G.L. (J) |