Showing 33196 - 33210 of 41947 judgements
17 December 1986
Supreme Court
15 pages
T.R. KAPUR & ORS. Vs STATE OF HARYANA & ORS.

Bench: SEN,A.P. (J)
Case number: Writ Petition (Civil) 630 of 1984

14 December 1986
Supreme Court
5 pages
R.P. BHATT Vs UNION OF INDIA AND ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 3165 of 1981

12 December 1986
Supreme Court
4 pages
DAYA RAM TRIPATHI Vs STATE OF UTTAR PRADESH & ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 4460 of 1986

11 December 1986
Supreme Court
9 pages
YUDHISHTER Vs ASHOK KUMAR

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 459 of 1980

11 December 1986
Supreme Court
9 pages
AMBICA QUARRY WORKS & ANR. Vs STATE OF GUJARAT & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 4250 of 1986

11 December 1986
Supreme Court
27 pages
R.S DASS ETC. ETC. Vs UNION OF 'INDIA & ORS.,

Case number: Appeal (civil) 4372 of 1983

10 December 1986
Supreme Court
8 pages
SHAM LAL (DEAD) BY LRS. Vs ATME NAND JAIN SABHA (REGD.) DAL BAZAR

Case number: Appeal (civil) 918 of 1973

10 December 1986
Supreme Court
5 pages
STATE OF PUNJAB & ORS. Vs MANOHAR LAL

Bench: RAY,B.C. (J)
Case number: Appeal Civil 241 of 1981

09 December 1986
Supreme Court
5 pages
COMMON CAUSE, A REGD. SOCIETY Vs UNION OF INDIA .

Bench: MISRA RANGNATH
Case number: W.P.(C) No.-000821-000821 / 1990
Diary number: 76199 / 1990
Advocates: PETITIONER-IN-PERSON Vs

09 December 1986
Supreme Court
19 pages
S.P. SAMPATH KUMAR ETC. Vs UNION OF INDIA & ORS.

Bench: BHAGWATI, P.N. (CJ),MISRA RANGNATH,KHALID, V. (J),OZA, G.L. (J),DUTT, M.M. (J)
Case number: Special Leave Petition (Civil) 18501 of 1987

09 December 1986
Supreme Court
10 pages
AUNDAL AMMAL Vs SADASIVAN PILLAI

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 5032 of 1985

09 December 1986
Supreme Court
23 pages
SHIVAJIRAO NILANGEKAR PATIL Vs DR. MAHESH MADHAV GOSAVI & ORS. AND VICE VERSA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 7568 of 1986

04 December 1986
Supreme Court
9 pages
HARBANS LAL Vs M.L. WADHAWAN & ORS.

Bench: KHALID,V. (J)
Case number: Special Leave Petition (Criminal) 2466 of 1986

04 December 1986
Supreme Court
8 pages
MADHUKAR S/O. M. LAPALIKAR Vs D.V. HINGWE & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1769 of 1981

04 December 1986
Supreme Court
12 pages
S.P. JAIN Vs KRISHNA MOHAN GUPTA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1622 of 1985