Showing 33211 - 33225 of 41947 judgements
03 December 1986
Supreme Court
3 pages
GIAN CHAND KAPUR (DEAD) BY LRS. Vs RABINDRA MOHAN KAPUR & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 558 of 1973

03 December 1986
Supreme Court
12 pages
LAXMI KANT PANDEY Vs UNION OF INDIA

Bench: BHAGWATI,P.N. (CJ)
Case number: Special Leave Petition (Criminal) 6693 of 1986

28 November 1986
Supreme Court
4 pages
A.S. SULOCHANA Vs C. DHARMALINGAM

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 1123 of 1973

28 November 1986
Supreme Court
3 pages
TEKCHAND & ANR. Vs TEKCHAND, SUPDT. OF POLICE & ORS.

Case number: Special Leave Petition (Criminal) 1682 of 1983

25 November 1986
Supreme Court
6 pages
BRIJ MOHAN PARIHAR Vs M.P. STATE ROAD TRANSPORT CORPORATION & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 3486 of 1986

24 November 1986
Supreme Court
2 pages
UNION OF INDIA & ORS. Vs VISVESWARAYA IRON & STEEL LTD.

Case number: Special Leave Petition (Civil) 2445 of 1985

21 November 1986
Supreme Court
4 pages
KALYAN MILLS LTD. Vs UNION OF INDIA & ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Civil 447 of 1973

21 November 1986
Supreme Court
2 pages
KOTHI SATYANARAYANA Vs GALLA SITHAYYA & OTHERS

Bench: MISRA RANGNATH
Case number: Appeal Civil 2726 of 1972

20 November 1986
Supreme Court
9 pages
BANWASI SEVA ASHRAM Vs STATE OF U.P..

Bench: BHAGWATI,P.N. (CJ)
Case number: W.P.(Crl.) No.-001061-001061 / 1982
Diary number: 63261 / 1982
Advocates: M. A. KRISHNA MOORTHY Vs AJIT SINGH PUNDIR

20 November 1986
Supreme Court
10 pages
DELHI POLICE NON-GAZETTEDKARMCHARI SANGH & ORS. Vs UNION OF INDIA & ORS.

Bench: KHALID,V. (J)
Case number: Appeal Civil 222 of 1973

19 November 1986
Supreme Court
4 pages
NEW CENTRAL JUTE MILLS CO. LTD. Vs UTTAR PRADESH ELECTRICITY BOARD, LUCKNOW & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 812 of 1973

19 November 1986
Supreme Court
14 pages
ISHWAR SINGH BAGGA & ORS. ETC. Vs STATE OF RAJASTHAN ETC.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 237 of 1986

19 November 1986
Supreme Court
5 pages
BIHAR LEGAL SUPPORT SOCIETY, Vs THE CHIEF JUSTICE OF INDIA & ANR.

Bench: BHAGWATI, P.N. (CJ),MISRA RANGNATH,KHALID, V. (J),OZA, G.L. (J),DUTT, M.M. (J)
Case number: Writ Petition(Criminal) 540 of 1986

19 November 1986
Supreme Court
9 pages
STATE OF KERALA Vs MATHAl VERGHESE & ORS.

Case number: Appeal (crl.) 26 of 1978

19 November 1986
Supreme Court
4 pages
STATE OF ANDHRA PRADESH Vs GOWTHU RANGHUNAYAKULU AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 12 of 1978