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03 December 1986
Supreme Court 3 pages GIAN CHAND KAPUR (DEAD) BY LRS. Vs RABINDRA MOHAN KAPUR & ORS.
Bench: MISRA RANGNATH |
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03 December 1986
Supreme Court 12 pages LAXMI KANT PANDEY Vs UNION OF INDIA
Bench: BHAGWATI,P.N. (CJ) |
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28 November 1986
Supreme Court 4 pages A.S. SULOCHANA Vs C. DHARMALINGAM
Bench: THAKKAR,M.P. (J) |
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28 November 1986
Supreme Court 3 pages TEKCHAND & ANR. Vs TEKCHAND, SUPDT. OF POLICE & ORS.
Case number: Special Leave Petition (Criminal) 1682 of 1983 |
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25 November 1986
Supreme Court 6 pages BRIJ MOHAN PARIHAR Vs M.P. STATE ROAD TRANSPORT CORPORATION & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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24 November 1986
Supreme Court 2 pages UNION OF INDIA & ORS. Vs VISVESWARAYA IRON & STEEL LTD.
Case number: Special Leave Petition (Civil) 2445 of 1985 |
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21 November 1986
Supreme Court 4 pages KALYAN MILLS LTD. Vs UNION OF INDIA & ORS.
Bench: OZA,G.L. (J) |
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21 November 1986
Supreme Court 2 pages KOTHI SATYANARAYANA Vs GALLA SITHAYYA & OTHERS
Bench: MISRA RANGNATH |
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20 November 1986
Supreme Court 9 pages BANWASI SEVA ASHRAM Vs STATE OF U.P..
Bench: BHAGWATI,P.N. (CJ) |
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20 November 1986
Supreme Court 10 pages DELHI POLICE NON-GAZETTEDKARMCHARI SANGH & ORS. Vs UNION OF INDIA & ORS.
Bench: KHALID,V. (J) |
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19 November 1986
Supreme Court 4 pages NEW CENTRAL JUTE MILLS CO. LTD. Vs UTTAR PRADESH ELECTRICITY BOARD, LUCKNOW & ORS.
Bench: THAKKAR,M.P. (J) |
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19 November 1986
Supreme Court 14 pages ISHWAR SINGH BAGGA & ORS. ETC. Vs STATE OF RAJASTHAN ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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19 November 1986
Supreme Court 5 pages BIHAR LEGAL SUPPORT SOCIETY, Vs THE CHIEF JUSTICE OF INDIA & ANR.
Bench: BHAGWATI, P.N. (CJ),MISRA RANGNATH,KHALID, V. (J),OZA, G.L. (J),DUTT, M.M. (J) |
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19 November 1986
Supreme Court 9 pages STATE OF KERALA Vs MATHAl VERGHESE & ORS.
Case number: Appeal (crl.) 26 of 1978 |
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19 November 1986
Supreme Court 4 pages STATE OF ANDHRA PRADESH Vs GOWTHU RANGHUNAYAKULU AND ORS.
Bench: RAY,B.C. (J) |