Showing 33241 - 33255 of 41947 judgements
05 November 1986
Supreme Court
7 pages
STATE OF U.P. Vs CIVIL JUDGE, NAINITAL & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3947 of 1986

05 November 1986
Supreme Court
5 pages
LAKSHMICHAND & BALCHAND Vs STATE OF ANDHRA PRADESH

Bench: PATHAK,R.S.
Case number: Appeal Civil 4083 of 1986

29 October 1986
Supreme Court
7 pages
SHRI A.R. ANTULAY Vs SHRI R.S. NAYAK

Bench: VENKATARAMIAH,E.S. (J)
Case number: Crl.A. No.-000468-000468 / 1986
Diary number: 67537 / 1986

29 October 1986
Supreme Court
4 pages
KASTURI LAL HARLAL Vs STATE OF U.P. & ORS.

Bench: BHAGWATI, P.N. (CJ),MISRA RANGNATH,KHALID, V. (J),OZA, G.L. (J),DUTT, M.M. (J)
Case number: Appeal Civil 1862 of 1971

28 October 1986
Supreme Court
3 pages
SIDHOSONS & ANR. ETC. ETC. Vs UNION OF INDIA & ORS. ETC. ETC.

Bench: THAKKAR,M.P. (J)
Case number: Writ Petition (Civil) 1686 of 1979

27 October 1986
Supreme Court
8 pages
PUNJAB STATE ELECTRICITY BOARD,PATIALA & ANR. ETC. Vs RAVINDER KUMAR SHARMA & ORS., ETC.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 3342 of 1983

24 October 1986
Supreme Court
4 pages
JAGDISH & ORS. Vs NATHI MAL KEJRIWAL & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 11015 of 1986

24 October 1986
Supreme Court
3 pages
JAGBIR SINGH & ORS. Vs GENERAL MANAGER, PUNJAB ROADWAYS & ORS.

Bench: KHALID,V. (J)
Case number: Special Leave Petition (Civil) 2023 of 1983

24 October 1986
Supreme Court
52 pages
STATE OF MADHYA PRADESH & ORS. Vs NANDLAL JAISWAL & ORS.

Bench: BHAGWATI,P.N. (CJ)
Case number: Appeal Civil 1622 of 1986

21 October 1986
Supreme Court
17 pages
INSTITUTE OF CHARTERED ACCOUNTANTS Vs L.K. RATNA & OTHERS

Bench: PATHAK,R.S.
Case number: Appeal Civil 1911 of 1980

21 October 1986
Supreme Court
17 pages
LATE NAWAB SIR MIR OSMAN ALI KHAN Vs COMMISSIONER OF WEALTH TAX, HYDERABAD

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1763 of 1974

20 October 1986
Supreme Court
9 pages
STATE OF ASSAM Vs MUHIM BARKATAKI & ANR.

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 271 of 1986

15 October 1986
Supreme Court
7 pages
HARI CHAND @ HARISH CHANDRA Vs SHRI DAULAT RAM

Bench: RAY,B.C. (J)
Case number: Appeal Civil 755 of 1971

13 October 1986
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs MAHARAJA BAHADUR SINGH & ORS.

Bench: PATHAK,R.S.
Case number: Appeal Civil 1681 of 1974

01 October 1986
Supreme Court
9 pages
KARNATAKA STATE TOURISM DEVELOPMENT CORPN. LTD. ETC. ETC. Vs KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL & ORS. ETC.ETC

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 3677 of 1986