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16 January 1987
Supreme Court 22 pages OIL & NATURAL GAS COMMISSION Vs WESTERN COMPANY OF NORTH AMERICA
Bench: THAKKAR,M.P. (J) |
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14 January 1987
Supreme Court 7 pages V. VEERARAJAN & ORS. Vs GOVERNMENT OF TAMIL NADU & ORS.
Bench: MISRA RANGNATH |
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13 January 1987
Supreme Court 4 pages RAM KUMAR Vs STATE OF HARYANA
Case number: Appeal (crl.) 25 of 1987 |
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13 January 1987
Supreme Court 8 pages M.G. WAGH & ORS. Vs JAY ENGINEERING WORKS LTD.
Bench: THAKKAR,M.P. (J) |
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12 January 1987
Supreme Court 2 pages SAMUNDER SINGH Vs STATE OF RAJASTHAN & OTHERS
Bench: THAKKAR,M.P. (J) |
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09 January 1987
Supreme Court 8 pages AMAR SINGH VERMA Vs OM PRAKASH
Bench: SINGH,K.N. (J) |
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09 January 1987
Supreme Court 8 pages ALIMENTA S.A. ETC. Vs NATIONAL AGRICULTURAL CO-OPERATIVEMARKETING FEDERATION OF I
Bench: DUTT,M.M. (J) |
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09 January 1987
Supreme Court 10 pages BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs JAI HIND OIL MILLS COMPANY AND OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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09 January 1987
Supreme Court 9 pages CENTRAL WINES, HYDERABAD ETC. Vs SPECIAL COMMERCIAL TAX OFFICER ETC.
Bench: THAKKAR,M.P. (J) |
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08 January 1987
Supreme Court 10 pages SAKHARAM SHRIPATI JADHAV, DECEASED THROUGHHIS LEGAL REPRESE Vs CHANDRAKANT ALIAS MADHAV LAXMAN AGNIHOTRIAND OTHERS
Bench: MUKHARJI,SABYASACHI (J) |
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08 January 1987
Supreme Court 4 pages KOTAK & CO. Vs STATE OF U.P.
Bench: THAKKAR,M.P. (J) |
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06 January 1987
Supreme Court 6 pages ALL DELHI CYCLE RICKSHAW OPERATORS UNION ETC. Vs MUNICIPAL CORPORATION OF DELHI & ORS. ETC.
Bench: VENKATARAMIAH,E.S. (J) |
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01 January 1987
Supreme Court 4 pages STATE OF KARNATAKA Vs KRISHNA ALIAS RAJU
Bench: NATRAJAN,S. (J) |
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20 December 1986
Supreme Court 20 pages M.C.MEHTA Vs UNION OF INDIA .
Case number: W.P.(C) No.-012739-012739 / 1985 |
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20 December 1986
Supreme Court 5 pages SATISH SABHARWAL & ORS. ETC. Vs STATE OF MAHARASHTRA ETC.
Bench: OZA,G.L. (J) |