Showing 33151 - 33165 of 41947 judgements
30 January 1987
Supreme Court
10 pages
UNION OF INDIA & ANR. Vs WING COMMANDER R.R. HINGORANI (RETD.)

Bench: SEN,A.P. (J)
Case number: Appeal Civil 4426 of 1986

30 January 1987
Supreme Court
5 pages
TARSEM LAL Vs STATE OF HARYANA

Bench: OZA,G.L. (J)
Case number: Appeal Criminal 208 of 1978

28 January 1987
Supreme Court
5 pages
BANK OF INDIA Vs YETURI MAREDI SHANKER RAO & ANR.

Bench: OZA,G.L. (J)
Case number: Appeal Criminal 485 of 1979

28 January 1987
Supreme Court
7 pages
HEM LALL BHANDARI Vs STATE OF SIKKIM AND OTHERS

Bench: KHALID,V. (J)
Case number: Writ Petition (Civil) 561 of 1986

28 January 1987
Supreme Court
9 pages
COMMISSIONER OF INCOME TAX Vs MUSSADILAL RAM BHAROSE

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2083 of 1972

23 January 1987
Supreme Court
13 pages
YOGENDER PAL SINGH & OTHERS Vs UNION OF INDIA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 2547 of 1985

22 January 1987
Supreme Court
2 pages
HEM RAJ & 19 ORS. Vs UNION OF INDIA THRU. SOLYEES STATE INSUR

Bench: VENKATARAMIAH,E.S. (J)
Case number: W.P.(C) No.-013748-013784 / 1984
Diary number: 68051 / 1984

22 January 1987
Supreme Court
35 pages
R.B.I. Vs PEERLESS GENL. FIN. & INVEST.CO.

Bench: REDDY,O. CHINNAPPA (J)
Case number: C.A. No.-000037-000037 / 1996
Diary number: 7534 / 1995

22 January 1987
Supreme Court
6 pages
DIPAK KUMAR GHOSH Vs MIRA SEN

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 1160 of 1978

20 January 1987
Supreme Court
5 pages
UNION OF INDIA & ORS. Vs SMT. CHARANJIT KAUR

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2793 of 1985

20 January 1987
Supreme Court
6 pages
BALBIR SINGH Vs STATE OF HARYANA

Bench: NATRAJAN,S. (J)
Case number: Appeal Criminal 222 of 1986

20 January 1987
Supreme Court
7 pages
DUKHTAR JAHAN Vs MOHAMMED FAROOQ

Bench: NATRAJAN,S. (J)
Case number: Appeal Criminal 13 of 1981

19 January 1987
Supreme Court
20 pages
B.K. SRINIVASAN & ANOTHER ETC. ETC. Vs STATE OF KARNATAKA & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2780 of 1982

16 January 1987
Supreme Court
5 pages
TELECOMMUNICATION ENGINEERING Vs UNION OF INDIA

Bench: VENKATARAMIAH,E.S. (J)
Case number: SLP(C) No.-016698-016698 / 1992
Diary number: 76132 / 1992
Advocates: C. K. SUCHARITA Vs ANIL KATIYAR

16 January 1987
Supreme Court
7 pages
M.P. SINGH, DY. SUPDT. OF POLICE C.B.I. & ORS. Vs UNION OF INDIA AND ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 13097 of 1984