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24 February 1987
Supreme Court 6 pages PANDIYAN ROADWAYS CORPORATION LTD. Vs THIRU M.A. EGAPPAN
Bench: VENKATARAMIAH,E.S. (J) |
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20 February 1987
Supreme Court 4 pages UNION OF INDIA &ANR. Vs R.C.D.' SOUZA
Case number: Appeal (civil) 145 of 1979 |
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20 February 1987
Supreme Court 4 pages HINDU JEA BAND, JAIPUR Vs REGIONAL DIRECTOR, EMPLOYEES' STATEINSURANCE CORPORATION, J
Case number: Writ Petition (Civil) 197 of 1987 |
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20 February 1987
Supreme Court 6 pages BACHAN LAL KALGOTRA Vs STATE OF JAMMU & KASHMIR AND OTHERS
Bench: REDDY,O. CHINNAPPA (J) |
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19 February 1987
Supreme Court 14 pages CHOWGULE & CO. PRIVATE LIMITED ETC. Vs UNION OF INDIA & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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19 February 1987
Supreme Court 3 pages COLLECTOR LAND ACQUISITION, ANANTNAG & ANR. Vs MST. KATIJI & ORS.
Bench: THAKKAR,M.P. (J) |
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19 February 1987
Supreme Court 9 pages UNION OF INDIA Vs A.R. SHINDE & ANR.
Bench: RAY,B.C. (J) |
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18 February 1987
Supreme Court 4 pages MYSORE ROLLING MILLS (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, BELGAUM
Bench: MISRA RANGNATH |
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18 February 1987
Supreme Court 6 pages TSERING DOLKAR Vs ADMINISTRATOR, UNION TERRITORY OF DELHI & ORS.
Bench: MISRA RANGNATH |
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18 February 1987
Supreme Court 3 pages KANUBHAI BRAHMBHATT Vs STATE OF GUJARAT
Bench: THAKKAR,M.P. (J) |
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18 February 1987
Supreme Court 6 pages DR. (MRS.) VIJAYA MANOHAR ARBAT Vs KASHI RAO RAJARAM SAWAI AND ANR.
Bench: DUTT,M.M. (J) |
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17 February 1987
Supreme Court 4 pages GOKAK PATEL VOLKART LIMITED Vs COLLECTOR OF CENTRAL EXCISE, BELGAUM
Bench: MISRA RANGNATH |
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16 February 1987
Supreme Court 3 pages BISWANATH GHOSH Vs STATE OF WEST BENGAL & ORS.
Bench: SEN,A.P. (J) |
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16 February 1987
Supreme Court 8 pages STATE OF KARNATAKA Vs KUPPUSWAMY GOWNDER
Bench: OZA,G.L. (J) |
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12 February 1987
Supreme Court 6 pages A.N. PATHAK AND 5 OTHERS Vs SECRETARY TO THE GOVERNMENT, MINISTRY OFDEFENCE AND ANOTHER
Bench: KHALID,V. (J) |