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11 February 1987
Supreme Court 5 pages MAHABIR PRASAD SANTUKA & ORS. Vs COLLECTOR, CUTTACK & ORS.
Bench: SINGH,K.N. (J) |
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11 February 1987
Supreme Court 44 pages SACHIDANANDA PANDEY Vs STATE OF WEST BENGAL & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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10 February 1987
Supreme Court 3 pages K. CH. PRASAD Vs SMT. J.VANALATHA DEVI AND ORS.
Bench: OZA,G.L. (J) |
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10 February 1987
Supreme Court 3 pages JAWAHAR LAL SINGH Vs NARESH SINGH & ORS.
Bench: OZA,G.L. (J) |
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10 February 1987
Supreme Court 5 pages STATE OF BIHAR AND ORS.ETC. Vs ASHOK INDUSTRIES & ANR. ETC.
Bench: REDDY,O. CHINNAPPA (J) |
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09 February 1987
Supreme Court 4 pages PREMIER TYRES LTD. Vs COLLECTOR OF CENTRAL EXCISE, COCHIN
Bench: REDDY,O. CHINNAPPA (J) |
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09 February 1987
Supreme Court 6 pages ABDUL LATIF ABDUL WAHAB SHEIKH Vs B.K. JHA & ANR.
Bench: REDDY,O. CHINNAPPA (J) |
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06 February 1987
Supreme Court 9 pages A. VISWANATHAN Vs STATE TRANSPORT APPELLATE TRIBUNAL,PONDICHERRY & ANOTHER
Bench: VENKATARAMIAH,E.S. (J) |
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06 February 1987
Supreme Court 6 pages TIRATH RAM GUPTA Vs GURBACHAN SINGH & ANR,
Bench: NATRAJAN,S. (J) |
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04 February 1987
Supreme Court 12 pages Vs
Bench: REDDY,O. CHINNAPPA (J) |
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04 February 1987
Supreme Court 10 pages CAPT. (NOW MAJOR) ASHOK KSHYAP Vs MRS. SUDHA VASISHT & ANR.
Case number: Appeal (civil) 314 of 1987 |
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03 February 1987
Supreme Court 9 pages KUNDAN LAL SRIKISHAN MATHURA (U.P.). Vs COMMISSIONER OF SALES TAX, U.P. AND ANOTHER.
Bench: VENKATARAMIAH,E.S. (J) |
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03 February 1987
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX,U.P., LUCKNOW. Vs BRITISH INDIA CORPN. LTD., KANPUR.
Bench: MUKHARJI,SABYASACHI (J) |
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03 February 1987
Supreme Court 9 pages COMMISSIONER OFINCOME TAX, KANPUR Vs DR. R.S. GUPTA
Bench: MUKHARJI,SABYASACHI (J) |
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30 January 1987
Supreme Court 7 pages MUNICIPAL CORPORATION OF HYDERABAD Vs P.N. MURTHY & ORS.
Bench: THAKKAR,M.P. (J) |