Showing 33136 - 33150 of 41947 judgements
11 February 1987
Supreme Court
5 pages
MAHABIR PRASAD SANTUKA & ORS. Vs COLLECTOR, CUTTACK & ORS.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 696 of 1973

11 February 1987
Supreme Court
44 pages
SACHIDANANDA PANDEY Vs STATE OF WEST BENGAL & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 378 of 1987

10 February 1987
Supreme Court
3 pages
K. CH. PRASAD Vs SMT. J.VANALATHA DEVI AND ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Criminal 829 of 1985

10 February 1987
Supreme Court
3 pages
JAWAHAR LAL SINGH Vs NARESH SINGH & ORS.

Bench: OZA,G.L. (J)
Case number: Appeal Criminal 158 of 1986

10 February 1987
Supreme Court
5 pages
STATE OF BIHAR AND ORS.ETC. Vs ASHOK INDUSTRIES & ANR. ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2245 of 1985

09 February 1987
Supreme Court
4 pages
PREMIER TYRES LTD. Vs COLLECTOR OF CENTRAL EXCISE, COCHIN

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 943 of 1986

09 February 1987
Supreme Court
6 pages
ABDUL LATIF ABDUL WAHAB SHEIKH Vs B.K. JHA & ANR.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Criminal 72 of 1987

06 February 1987
Supreme Court
9 pages
A. VISWANATHAN Vs STATE TRANSPORT APPELLATE TRIBUNAL,PONDICHERRY & ANOTHER

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1522 of 1986

06 February 1987
Supreme Court
6 pages
TIRATH RAM GUPTA Vs GURBACHAN SINGH & ANR,

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 3182 of 1984

04 February 1987
Supreme Court
12 pages
Vs

Bench: REDDY,O. CHINNAPPA (J)
Case number: /
Diary number: 67472 / 1986

04 February 1987
Supreme Court
10 pages
CAPT. (NOW MAJOR) ASHOK KSHYAP Vs MRS. SUDHA VASISHT & ANR.

Case number: Appeal (civil) 314 of 1987

03 February 1987
Supreme Court
9 pages
KUNDAN LAL SRIKISHAN MATHURA (U.P.). Vs COMMISSIONER OF SALES TAX, U.P. AND ANOTHER.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 625 of 1986

03 February 1987
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX,U.P., LUCKNOW. Vs BRITISH INDIA CORPN. LTD., KANPUR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1163 of 1974

03 February 1987
Supreme Court
9 pages
COMMISSIONER OFINCOME TAX, KANPUR Vs DR. R.S. GUPTA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1713 of 1973

30 January 1987
Supreme Court
7 pages
MUNICIPAL CORPORATION OF HYDERABAD Vs P.N. MURTHY & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 123 of 1973