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10 April 1987
Supreme Court 5 pages JAI MAHAVIR CO-OPERATIVE HOUSING SOCIETY LTD. Vs PANCHAL KESHAVLAL NARBHERAM & ORS.
Bench: OZA,G.L. (J) |
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10 April 1987
Supreme Court 9 pages COMMISSIONER OF INCOME TAX, CALCUTFA Vs T.I. & M. SALES LTD.
Case number: Appeal (civil) 1449 of 1974 |
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10 April 1987
Supreme Court 7 pages RAMESH LAXMAN PARDESHI Vs STATE OF MAHARASHTRA
Bench: OZA,G.L. (J) |
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09 April 1987
Supreme Court 12 pages BHARAT BARREL & DRUM MANUFACTURINGCOMPANY PVT. LIMITED Vs BHARAT BARREL EMPLOYEES UNION
Bench: VENKATARAMIAH,E.S. (J) |
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08 April 1987
Supreme Court 4 pages JOINT DIRECTOR OF MINES SAFETY Vs TANDUR & NAYANDGI STONEQUARRIES (P) LTD.
Bench: SEN,A.P. (J) |
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08 April 1987
Supreme Court 16 pages RAM SARUP GUPTA (DEAD) BY LRS. Vs BISHUN NARAIN INTER COLLEGE & ORS.
Bench: SINGH,K.N. (J) |
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06 April 1987
Supreme Court 6 pages I.L. DHINGRA & ORS. Vs STATE OF U.P. & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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03 April 1987
Supreme Court 9 pages BEGUM SUBANU ALIAS SAIRA BANU & ANR. Vs A.M. ABDUL GAFOOR
Bench: NATRAJAN,S. (J) |
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03 April 1987
Supreme Court 5 pages K.P. SUBBARAMA SASTRI & ORS. ETC. Vs K.S. RAGHAVAN & ORS. ETC.
Bench: KHALID,V. (J) |
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02 April 1987
Supreme Court 6 pages STATE OF ORISSA Vs BHAGABAN BARIK
Bench: SEN,A.P. (J) |
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01 April 1987
Supreme Court 12 pages SKANDIA INSURANCE CO. LTD. Vs KOKILABEN CHANDRAVADAN & ORS.
Bench: THAKKAR,M.P. (J) |
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01 April 1987
Supreme Court 4 pages TOTA SINGH & ANR. Vs STATE OF PUNJAB
Bench: ERADI,V. BALAKRISHNA (J) |
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31 March 1987
Supreme Court 10 pages P. ANANTHAKRISHNAN NAIR & ANR. Vs DR. G. RAMAKRISHNAN & ANR.
Bench: SINGH,K.N. (J) |
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30 March 1987
Supreme Court 4 pages ASHARFI LAL & SONS Vs STATE OF U.P.
Bench: SEN,A.P. (J) |
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30 March 1987
Supreme Court 5 pages MISS LENA KHAN Vs UNION OF INDIA & ORS.
Bench: KHALID,V. (J) |