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06 March 1987
Supreme Court 9 pages DIPAK KUMAR BISWAS Vs DIRECTOR OF PUBLIC INSTRUCTION & ORS.
Bench: NATRAJAN,S. (J) |
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06 March 1987
Supreme Court 5 pages RAM ADHAR SINGH (DEAD) THROUGH LRS. & ORS. Vs BANSI (DEAD) THROUGH LRS. & ORS.
Bench: SEN,A.P. (J) |
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05 March 1987
Supreme Court 13 pages GAYA PRASAD Vs SURENDRA BAHADUR SINGH, (DEAD) BY L.RS. & ORS.
Bench: KHALID,V. (J) |
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04 March 1987
Supreme Court 6 pages BUDHWANTI AND ANR. Vs GULAB CHAND PRASAD
Bench: NATRAJAN,S. (J) |
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04 March 1987
Supreme Court 16 pages STATE OF ANDHRA PRADESH Vs Y. PRABHAKARA REDDY
Case number: Special Leave Petition (Civil) 4185 of 1985 |
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03 March 1987
Supreme Court 10 pages S.K. VISWAMBARAN Vs E. KOYAKUNJU & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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03 March 1987
Supreme Court 12 pages VINCENT PANIKURLANGARA Vs UNION OF INDIA & ORS.
Bench: MISRA RANGNATH |
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03 March 1987
Supreme Court 13 pages EAST INDIA COAL COMPANY LIMITED Vs EAST BULLIAREE KENDWADIH COLLIERY CO.P. LIMITED AND OTHERS
Bench: KHALID,V. (J) |
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02 March 1987
Supreme Court 11 pages UNION OF INDIA & ORS. Vs MANOHARLAL NARANG
Bench: KHALID,V. (J) |
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25 February 1987
Supreme Court 7 pages PARAM HANS YADAV & SADANAND TRIPATHI Vs STATE OF BIHAR & ORS.
Bench: MISRA RANGNATH |
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25 February 1987
Supreme Court 6 pages SMT. MARY OOMMEN Vs MANAGER, M.G.M. HIGH SCHOOL, KURUPPAMPADDY,KERALA & ORS.
Bench: KHALID,V. (J) |
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25 February 1987
Supreme Court 10 pages ISHA STEEL TREATMENT, BOMBAY Vs ASSOCIATION OF ENGINEERING WORKERS, BOMBAY &ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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25 February 1987
Supreme Court 8 pages STATE OF UTTAR PRADESH Vs BRAHMA DATT SHARMA AND ANR.
Bench: SINGH,K.N. (J) |
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25 February 1987
Supreme Court 8 pages STATE OF U.P. Vs HARI SHANKAR TEWARI
Bench: MISRA RANGNATH |
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24 February 1987
Supreme Court 6 pages STATE OF KARNATAKA ETC. Vs SHRI RAMESHWARA RICE MILLS THIRTHAHALLI ETC.
Bench: NATRAJAN,S. (J) |