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21 April 1987
Supreme Court 6 pages RAMCHANDRA GOVERDHAN PANDIT Vs CHARITY COMMISSIONER OF STATE OF GUJARAT
Bench: KHALID,V. (J) |
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16 April 1987
Supreme Court 5 pages JAMANA FLOUR & OIL MILL (P) LTD. Vs STATE OF BIHAR
Bench: MISRA RANGNATH |
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16 April 1987
Supreme Court 4 pages COMMISSIONER OF GIFT TAX GUJARAT Vs CHHOTALAL MOHANLAL
Bench: MISRA RANGNATH |
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16 April 1987
Supreme Court 10 pages STATE OF HARYANA Vs SHRI P.C. WADHWA, IPS INSPECTOR GENERAL OFPOLICE & ANR.
Bench: DUTT,M.M. (J) |
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15 April 1987
Supreme Court 19 pages DEV SINGH & ORS. Vs REGISTRAR, PUNJAB & HARYANA HIGH COURT & ORS.
Case number: Appeal (civil) 1278 of 1982 |
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15 April 1987
Supreme Court 12 pages D. NAVINACHANDRA & CO., BOMBAY & ANR. ETC. Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 1483 of 1986 |
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15 April 1987
Supreme Court 12 pages MRS. Y. THECLAMMA Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 1232 of 1986 |
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14 April 1987
Supreme Court 7 pages LACHMAN SINGH Vs KIRPA SINGH & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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14 April 1987
Supreme Court 10 pages SUBASH SHIV SHANKAR Vs STATE OF U.P.
Case number: Appeal (crl.) 287 of 1978 |
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14 April 1987
Supreme Court 8 pages COMMISSIONER OF INCOME TAX, U.P. Vs SHAH SADIQ AND SONS.
Bench: MUKHARJI,SABYASACHI (J) |
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14 April 1987
Supreme Court 7 pages STATE OF U.P. Vs NIYAMAT & ORS.
Bench: OZA,G.L. (J) |
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13 April 1987
Supreme Court 7 pages CHAMAN LAL & ORS. ETC. ETC. Vs STATE OF HARYANA ETC. ETC.
Case number: Appeal (civil) 1371 of 1980 |
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13 April 1987
Supreme Court 10 pages UNION OF INDIA & ORS. Vs N. HARGOPAL & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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12 April 1987
Supreme Court 5 pages KANSA BEHERA Vs STATE OF ORISSA
Bench: OZA,G.L. (J) |
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10 April 1987
Supreme Court 32 pages UNION OF INDIA & ANR. Vs CYNAMIDE INDIA LTD. & ANR.
Bench: REDDY,O. CHINNAPPA (J) |