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28 April 1987
Supreme Court 12 pages SECURITY GUARDS BOARD FOR GREATERBOMBAY & THANA DISTT. ETC. Vs SECURITY & PERSONNEL SERVICE PVT. LTD.& ORS. ETC.
Bench: REDDY,O. CHINNAPPA (J) |
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27 April 1987
Supreme Court 4 pages WORKERS OF M/S ROHTAS INDUSTRIES LTD. Vs M/S ROHTAS INDUSTRIES LTD.
Case number: Writ Petition (Civil) 522 of 1985 |
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23 April 1987
Supreme Court 7 pages KHARGRAM PANCHAYAT SAMITY & ANR. Vs STATE OF WEST BENGAL & ORS.
Bench: SEN,A.P. (J) |
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23 April 1987
Supreme Court 14 pages H.S. SRINIVASA RAGHAVACHAR ETC. ETC. Vs STATE OF KARNATAKA & ORS.
Bench: REDDY,O. CHINNAPPA (J) |
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23 April 1987
Supreme Court 13 pages SHRI BALAGANESAN METALS Vs SHRI M.N. SHANMUGHAM CHETTY & ORS.
Bench: NATRAJAN,S. (J) |
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22 April 1987
Supreme Court 5 pages SMT. PADMAVATI JAIKRISHNA Vs ADDL. COMMISSIONER OF INCOME 'FAX,GUJARAT AHMEDABAD
Case number: Appeal (civil) 65 of 1975 |
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22 April 1987
Supreme Court 12 pages SMT. POONAM LATA Vs M.L. WADHAWAN & ORS.
Case number: Writ Petition(Criminal) 292 of 1986 |
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22 April 1987
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, KANPUR Vs BEHARI LAL RAM CHARAN LTD.
Bench: MISRA RANGNATH |
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22 April 1987
Supreme Court 15 pages CANARA BANK Vs CANARA SALES CORPORATION & ORS.
Bench: KHALID,V. (J) |
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21 April 1987
Supreme Court 5 pages UNITED BANK OF INDIA Vs SMT. KANAN BALA DEVI & ORS.
Bench: KHALID,V. (J) |
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21 April 1987
Supreme Court 11 pages JAGANNATHAN PILLAI Vs KUNJITHAPADAM PILLAI & ORS.
Bench: THAKKAR,M.P. (J) |
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21 April 1987
Supreme Court 12 pages UNION OF INDIA Vs NIHAR KANTA SEN & ORS.
Bench: SINGH,K.N. (J) |
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21 April 1987
Supreme Court 5 pages STATE OF HARYANA Vs UTTAM ALIAS CHEAKU
Bench: ERADI,V. BALAKRISHNA (J) |
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21 April 1987
Supreme Court 9 pages VINOD KUMAR Vs STATE OF U.P.
Bench: SEN,A.P. (J) |
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21 April 1987
Supreme Court 5 pages INCOME-TAX OFFICER, CALCUTTA & ORS. Vs RADHESHYAM LADIA
Bench: MISRA RANGNATH |