Showing 33046 - 33060 of 41947 judgements
28 April 1987
Supreme Court
12 pages
SECURITY GUARDS BOARD FOR GREATERBOMBAY & THANA DISTT. ETC. Vs SECURITY & PERSONNEL SERVICE PVT. LTD.& ORS. ETC.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 1926 of 1986

27 April 1987
Supreme Court
4 pages
WORKERS OF M/S ROHTAS INDUSTRIES LTD. Vs M/S ROHTAS INDUSTRIES LTD.

Case number: Writ Petition (Civil) 522 of 1985

23 April 1987
Supreme Court
7 pages
KHARGRAM PANCHAYAT SAMITY & ANR. Vs STATE OF WEST BENGAL & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 5675 of 1985

23 April 1987
Supreme Court
14 pages
H.S. SRINIVASA RAGHAVACHAR ETC. ETC. Vs STATE OF KARNATAKA & ORS.

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 3828 of 1983

23 April 1987
Supreme Court
13 pages
SHRI BALAGANESAN METALS Vs SHRI M.N. SHANMUGHAM CHETTY & ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1314 of 1980

22 April 1987
Supreme Court
5 pages
SMT. PADMAVATI JAIKRISHNA Vs ADDL. COMMISSIONER OF INCOME 'FAX,GUJARAT AHMEDABAD

Case number: Appeal (civil) 65 of 1975

22 April 1987
Supreme Court
12 pages
SMT. POONAM LATA Vs M.L. WADHAWAN & ORS.

Case number: Writ Petition(Criminal) 292 of 1986

22 April 1987
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, KANPUR Vs BEHARI LAL RAM CHARAN LTD.

Bench: MISRA RANGNATH
Case number: Appeal Civil 74 of 1975

22 April 1987
Supreme Court
15 pages
CANARA BANK Vs CANARA SALES CORPORATION & ORS.

Bench: KHALID,V. (J)
Case number: Appeal Civil 1777 of 1973

21 April 1987
Supreme Court
5 pages
UNITED BANK OF INDIA Vs SMT. KANAN BALA DEVI & ORS.

Bench: KHALID,V. (J)
Case number: Appeal Civil 1747 of 1973

21 April 1987
Supreme Court
11 pages
JAGANNATHAN PILLAI Vs KUNJITHAPADAM PILLAI & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 1196 of 1973

21 April 1987
Supreme Court
12 pages
UNION OF INDIA Vs NIHAR KANTA SEN & ORS.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 2050 of 1974

21 April 1987
Supreme Court
5 pages
STATE OF HARYANA Vs UTTAM ALIAS CHEAKU

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Criminal 559 of 1983

21 April 1987
Supreme Court
9 pages
VINOD KUMAR Vs STATE OF U.P.

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 287 of 1986

21 April 1987
Supreme Court
5 pages
INCOME-TAX OFFICER, CALCUTTA & ORS. Vs RADHESHYAM LADIA

Bench: MISRA RANGNATH
Case number: Appeal Civil 1187 of 1974