Showing 33031 - 33045 of 41947 judgements
04 May 1987
Supreme Court
8 pages
MAHENDRA KUMAR & ANR. Vs STATE OF MADHYA PRADESH & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 4053 of 1985

01 May 1987
Supreme Court
7 pages
RAI BAHADUR SETH SHREERAM DURGAPRASAD Vs DIRECTOR OF ENFORCEMENT

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 627 of 1986

01 May 1987
Supreme Court
16 pages
STATE BANK OF INDIA & ORS. Vs YOGENDRA KUMAR SRIVASTAVA & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 4125 of 1986

01 May 1987
Supreme Court
7 pages
E.S. REDDI Vs CHIEF SECRETARY, GOVT. OF A.P. & ANR.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 25533 of 1986

29 April 1987
Supreme Court
6 pages
COMMR. OF SALES TAX Vs AGRA BELTING WORKS

Bench: MISRA RANGNATH
Case number: C.A. No.-014769-014769 / 1996
Diary number: 76859 / 1996

29 April 1987
Supreme Court
5 pages
PALAYI KIZHAKKEKARA MATHAIY'S SONK.M. MATHEW & ANR. Vs POTHIYILL MOMMUTTY'S SON HAMSA HAJI & ORS.

Case number: Appeal (civil) 165 of 1974

29 April 1987
Supreme Court
6 pages
SETH BANARSI DASS GUPTA & ANR. ETC. Vs COMMISSIONER OF INCOME-TAX, DELHI.

Bench: MISRA RANGNATH
Case number: Appeal Civil 1644 of 1980

29 April 1987
Supreme Court
7 pages
AJMER SINGH ETC. ETC. Vs UNION OF INDIA & ORS.

Case number: Appeal (crl.) 532 of 1976

29 April 1987
Supreme Court
29 pages
PUSHPADEVI M. JATIA Vs M.L. WADHAVAN, ADDL. SECRETARY GOVERNMENTOF INDIA & ORS.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 137 of 1986

28 April 1987
Supreme Court
6 pages
SHAHZAD HASAN KHAN Vs ISHTIAQ HASAN KHAN & ANR.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Criminal 464 of 1986

28 April 1987
Supreme Court
3 pages
R.K.UPADHYAYA Vs SHANABHAI P. PATEL

Bench: MISRA RANGNATH
Case number: Appeal Civil 544 of 1975

28 April 1987
Supreme Court
15 pages
STATE OF BIHAR ETC. ETC. Vs KRIPALU SHANKER ETC. ETC.

Bench: KHALID,V. (J)
Case number: Appeal Civil 871 of 1986

28 April 1987
Supreme Court
11 pages
GALIB BIN AWAZ Vs MOHD. ABDUL KHADER AND ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2010 of 1986

28 April 1987
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs MULTIPLE FABRICS PVT. LTD. ETC."

Bench: MISRA RANGNATH
Case number: Appeal Civil 2089 of 1985

28 April 1987
Supreme Court
4 pages
KAILASH KAUR Vs STATE OF PUNJAB

Bench: ERADI,V. BALAKRISHNA (J)
Case number: Appeal Criminal 221 of 1978