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04 May 1987
Supreme Court 8 pages MAHENDRA KUMAR & ANR. Vs STATE OF MADHYA PRADESH & ORS.
Bench: DUTT,M.M. (J) |
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01 May 1987
Supreme Court 7 pages RAI BAHADUR SETH SHREERAM DURGAPRASAD Vs DIRECTOR OF ENFORCEMENT
Bench: SEN,A.P. (J) |
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01 May 1987
Supreme Court 16 pages STATE BANK OF INDIA & ORS. Vs YOGENDRA KUMAR SRIVASTAVA & ORS.
Bench: DUTT,M.M. (J) |
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01 May 1987
Supreme Court 7 pages E.S. REDDI Vs CHIEF SECRETARY, GOVT. OF A.P. & ANR.
Bench: SEN,A.P. (J) |
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29 April 1987
Supreme Court 6 pages COMMR. OF SALES TAX Vs AGRA BELTING WORKS
Bench: MISRA RANGNATH |
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29 April 1987
Supreme Court 5 pages PALAYI KIZHAKKEKARA MATHAIY'S SONK.M. MATHEW & ANR. Vs POTHIYILL MOMMUTTY'S SON HAMSA HAJI & ORS.
Case number: Appeal (civil) 165 of 1974 |
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29 April 1987
Supreme Court 6 pages SETH BANARSI DASS GUPTA & ANR. ETC. Vs COMMISSIONER OF INCOME-TAX, DELHI.
Bench: MISRA RANGNATH |
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29 April 1987
Supreme Court 7 pages AJMER SINGH ETC. ETC. Vs UNION OF INDIA & ORS.
Case number: Appeal (crl.) 532 of 1976 |
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29 April 1987
Supreme Court 29 pages PUSHPADEVI M. JATIA Vs M.L. WADHAVAN, ADDL. SECRETARY GOVERNMENTOF INDIA & ORS.
Bench: SEN,A.P. (J) |
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28 April 1987
Supreme Court 6 pages SHAHZAD HASAN KHAN Vs ISHTIAQ HASAN KHAN & ANR.
Bench: THAKKAR,M.P. (J) |
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28 April 1987
Supreme Court 3 pages R.K.UPADHYAYA Vs SHANABHAI P. PATEL
Bench: MISRA RANGNATH |
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28 April 1987
Supreme Court 15 pages STATE OF BIHAR ETC. ETC. Vs KRIPALU SHANKER ETC. ETC.
Bench: KHALID,V. (J) |
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28 April 1987
Supreme Court 11 pages GALIB BIN AWAZ Vs MOHD. ABDUL KHADER AND ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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28 April 1987
Supreme Court 3 pages COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs MULTIPLE FABRICS PVT. LTD. ETC."
Bench: MISRA RANGNATH |
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28 April 1987
Supreme Court 4 pages KAILASH KAUR Vs STATE OF PUNJAB
Bench: ERADI,V. BALAKRISHNA (J) |