|
27 March 1987
Supreme Court 3 pages MAHESH S/o. RAM NARAIN ETC. Vs STATE OF MADHYA PRADESH
Bench: KHALID,V. (J) |
|
27 March 1987
Supreme Court 8 pages SHAMMA BHATT & ORS. Vs T. RAMAKRISHNA BHATT
Bench: KHALID,V. (J) |
|
27 March 1987
Supreme Court 7 pages HARI OM GAUTAM. Vs DISTRICT MAGISTRATE, MATHURA & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
|
26 March 1987
Supreme Court 7 pages SHER SINGH & ORS. Vs FINANCIAL COMMISSIONER OF PLANNING,PUNJAB & ORS.
Bench: KHALID,V. (J) |
|
26 March 1987
Supreme Court 7 pages STATE OF GUJARAT Vs MOHANLAL JITAMALJIPORWAL & ANR.
Bench: THAKKAR,M.P. (J) |
|
26 March 1987
Supreme Court 14 pages MACKINNON MACKENZIE & CO. LTD. Vs AUDREY D'COSTA & ANR.
Case number: Special Leave Petition (Civil) 1265 of 1987 |
|
26 March 1987
Supreme Court 5 pages KEWAL RAM Vs SMT. RAM LUBHAI & ORS. AND VICE VERSA
Bench: KHALID,V. (J) |
|
25 March 1987
Supreme Court 16 pages SITARAM JIVYABHAI GAVALI Vs RAMJIBHAI PETIYABHAI MAHALA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
|
24 March 1987
Supreme Court 4 pages JAGAT SINGH Vs KARAN SINGH (DEAD) BY LRS. &ORS.
Bench: THAKKAR,M.P. (J) |
|
24 March 1987
Supreme Court 4 pages COMMISSIONER OF SALES TAX Vs LEATHER FACTS CO.
Bench: THAKKAR,M.P. (J) |
|
24 March 1987
Supreme Court 8 pages STATE OF WEST BENGAL & ORS. ETC. Vs LAL CHAND AGARWALLA & ORS. ETC.
Case number: Appeal (civil) 1387 of 1973 |
|
13 March 1987
Supreme Court 11 pages COMMISSIONER OF EXCESS PROFIT TAX, KANPUR Vs KALYAN MAL PHOOL CHAND, NAGAR GANJ, KANPUR
Bench: MUKHARJI,SABYASACHI (J) |
|
11 March 1987
Supreme Court 10 pages BRIJ MOHAN SINGH CHOPRA Vs STATE OF PUNJAB
Bench: SINGH,K.N. (J) |
|
08 March 1987
Supreme Court 11 pages DR. SHIVARAo SHANTARAM WAGLE & ORS. Vs UNION OF INDIA & ORS.
Bench: SEN,A.P. (J) |
|
06 March 1987
Supreme Court 10 pages B.P. KHEMKA PVT. LTD. Vs BIRENDRA KUMAR BHOWMICK & ANR.
Bench: NATRAJAN,S. (J) |