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08 May 1987
Supreme Court 11 pages GANPAT SINGH (DEAD) BY LRS. Vs KAILASH SHANKAR & ORS.
Bench: DUTT,M.M. (J) |
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08 May 1987
Supreme Court 7 pages DR. D.C. SAXENA Vs STATE OF HARYANA & ORS.
Bench: KHALID,V. (J) |
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07 May 1987
Supreme Court 9 pages U.P. STATE ELECTRICITY BOARD, LUCKNOW Vs P.L. KELKAR, ETC. ETC.
Bench: KHALID,V. (J) |
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07 May 1987
Supreme Court 3 pages UNION OF INDIA Vs M.A. CHOWDHARY
Bench: VENKATARAMIAH,E.S. (J) |
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07 May 1987
Supreme Court 13 pages UTKAL CONTRACTORS & JOINERY PRIVATE LIMITED &ORS. ETC. Vs STATE OF ORISSA & ORS.
Case number: Appeal (civil) 6230 of 1983 |
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06 May 1987
Supreme Court 18 pages INDIAN METALS AND FERRO ALLOYS LIMITEDAND ANR. ETC Vs STATE OF ORISSA & ORS. ETC. ETC.
Bench: ERADI,V. BALAKRISHNA (J) |
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06 May 1987
Supreme Court 13 pages BINOD MILLS CO. LTD., UJJAIN (M.P.) Vs SURESH CHANDRA MAHAVEER PRASADMANTRI, BOMBAY
Bench: KHALID,V. (J) |
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06 May 1987
Supreme Court 8 pages THAMMA VENKATA SUBBAMMA (DEAD) BY L.R. Vs THAMMA RATTAMMA & ORS.
Case number: Appeal (civil) 258 of 1974 |
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06 May 1987
Supreme Court 9 pages SMT. SHAKUNTALA S. TIWARI Vs HEM CHAND M. SINGHANIA
Bench: MUKHARJI,SABYASACHI (J) |
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06 May 1987
Supreme Court 13 pages HELPER GIRDHIARBHAI Vs SAIYED MOHMAD MIRASAHEB KADRI AND OTHERS.
Bench: MUKHARJI,SABYASACHI (J) |
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05 May 1987
Supreme Court 0 pages P. SAMBAMURTHY & ORS. Vs UNION OF INDIA & ORS.
Bench: R.S. PATHAK (CJ),R. MISRA,V. KHALID,G.L. OZA,M.M. DUTT |
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05 May 1987
Supreme Court 32 pages LIFE INSURANCE CORPORATION OF INDIA &ANOTHER ETC. Vs S.S. SRIVASTAVA & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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05 May 1987
Supreme Court 12 pages B.S. YADAV & ANR. Vs CHIEF MANAGER, CENTRAL BANK OF INDIA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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05 May 1987
Supreme Court 3 pages S.P. SAMPATH KUMAR Vs UNION OF INDIA & ORS.
Bench: PATHAK, R.S. (CJ),MISRA RANGNATH,KHALID, V. (J),OZA, G.L. (J),DUTT, M.M. (J) |
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05 May 1987
Supreme Court 7 pages RAJA SATYENDRA NARAYAN SINGH & ANR. Vs STATE OF BIHAR & ORS.
Bench: MUKHARJI,SABYASACHI (J) |