|
17 July 1987
Supreme Court 2 pages M. SATYANANDAM Vs DEPUTY SECRETARY TO THE GOVERNMENT OFANDHRA PRADESH & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
|
17 July 1987
Supreme Court 10 pages GANPAT RAM SHARMA & ORS. Vs SMT. GAYATRI DEVI
Bench: MUKHARJI,SABYASACHI (J) |
|
17 July 1987
Supreme Court 4 pages MAKHAN SINGH Vs NARAINPURA CO-OPERATIVE AGRICULTURALSERVICE SOCIETY LTD. &
Bench: VENKATARAMIAH,E.S. (J) |
|
17 July 1987
Supreme Court 6 pages STATE BANK OF INDIA & ORS. Vs MOHD. MYNUDDIN
Case number: Appeal (civil) 1387 of 1987 |
|
17 July 1987
Supreme Court 11 pages VINOD KUMAR ARORA Vs SMT. SURJIT KAUR
Bench: NATRAJAN,S. (J) |
|
16 July 1987
Supreme Court 3 pages RANJIT PRASAD SINHA Vs STATE OF BIHAR & ANOTHER
Bench: PATHAK,R.S. (CJ) |
|
15 July 1987
Supreme Court 10 pages BAL NIKETAN NURSERY SCHOOL Vs KESARI PRASAD
Bench: NATRAJAN,S. (J) |
|
15 July 1987
Supreme Court 11 pages BEOPAR SAHAYAK (P) LTD. & ORS. Vs VISHWA NATH & ORS.
Bench: NATRAJAN,S. (J) |
|
15 July 1987
Supreme Court 12 pages STATE OF KARNATAKA Vs K. GOPALAKRISHNA SHENOY & ANR.
Bench: NATRAJAN,S. (J) |
|
29 June 1987
Supreme Court 11 pages UNION OF INDIA THROUGH MAJOR GENERALH.C. PATHAK Vs MAJOR S.K. SHARMA
Bench: PATHAK,R.S. (CJ) |
|
29 June 1987
Supreme Court 3 pages FAZAL GHOSI, WAHID, AYAZ AHMADAND RIAZ AHMAD Vs STATE OF U.P. & ORS.
Bench: PATHAK,R.S. (CJ) |
|
29 June 1987
Supreme Court 5 pages SAMARJIT GHOSH Vs BENNETT COLEMAN & COMPANY AND ANOTHER
Bench: PATHAK,R.S. (CJ) |
|
08 June 1987
Supreme Court 22 pages P.D. AGGARWAL & ORS. Vs STATE OF U.P. & ORS.
Bench: RAY,B.C. (J) |
|
11 May 1987
Supreme Court 15 pages GUJARAT STATE ROAD TRANSPORT CORPORATION,AHMEDABAD. Vs RAMANBHAI PRABHATBHAI & ANOTHER
Bench: VENKATARAMIAH,E.S. (J) |
|
11 May 1987
Supreme Court 28 pages DHARTIPAKAR MADAN LAL AGARWAL Vs RAJIV GANDHI
Bench: SINGH,K.N. (J) |