Showing 32971 - 32985 of 41947 judgements
11 August 1987
Supreme Court
5 pages
COIMBATORE DISTRICT PODU THOZILLAR SAMGAMREPRESENTED BY ITS Vs BALA SUBRAMANIA FOUNDRY AND ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 41817 of 1985

11 August 1987
Supreme Court
22 pages
GENERAL ELECTRIC COMPANY Vs RENUSAGAR POWER COMPANY

Bench: REDDY,O. CHINNAPPA (J)
Case number: Appeal Civil 2816 of 1986

11 August 1987
Supreme Court
15 pages
PRATAPSINHJI N. DESAI Vs DEPUTY CHARITY COMMISSIONER, GUJARAT & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2041 of 1972

07 August 1987
Supreme Court
19 pages
SHRI R.D. GUPTA Vs LT.GOVERNOR,DELHI ADMINISTRATION .

Bench: NATRAJAN,S. (J)
Case number: C.A. No.-002969-002969 / 1983
Diary number: 64725 / 1983
Advocates: C. M. CHOPRA Vs

07 August 1987
Supreme Court
5 pages
U.P. PUBLIC SERVICE COMMISSION AT ALLAHABAD Vs SURESH CHANDRA TEWARI & ANR.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 3865 of 1987

07 August 1987
Supreme Court
10 pages
SMT. POONAM LATA Vs M.L. WADHAWAN & ANR.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 408 of 1987

06 August 1987
Supreme Court
8 pages
U.P. POLLUTION CONTROL BOARD Vs MODI DISTILLERY & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 415 of 1986

04 August 1987
Supreme Court
5 pages
SMT. NANDITA BOSE Vs RATANLAL NAHATA

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1544 of 1987

04 August 1987
Supreme Court
15 pages
INDER MOHAN LAL Vs RAMESH KHANNA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 468 of 1987

04 August 1987
Supreme Court
6 pages
CEMINDIA CO. LTD. Vs BACHUBHAI N. RAVAL

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 3029 of 1986

03 August 1987
Supreme Court
12 pages
KRISHNA DISTRICT CO-OPERATIVE MARKETINGSOCIETY LIMITED, VIJ Vs N.V. PURNACHANDRA RAO & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Special Leave Petition (Civil) 6887 of 1987

03 August 1987
Supreme Court
8 pages
STATE OF UTTAR PRADESH & ORS. Vs KASTURI LAL HAR LAL

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 5 of 1975

03 August 1987
Supreme Court
9 pages
DR. DINESH KUMAR & ORS. Vs MOTILAL NEHRU MEDICAL COLLEGE,ALLAHABAD & ORS.

Bench: MISRA RANGNATH
Case number: Special Leave Petition (Civil) 7667 of 1987

31 July 1987
Supreme Court
11 pages
BHAGWAN DASS AND OTHERS Vs STATE OF HARYANA & ORS.

Case number: Writ Petition (Civil) 12311 of 1985

31 July 1987
Supreme Court
10 pages
SIR SHADI LAL SUGAR AND GENERAL MILLSLTD. & ANR. Vs COMMISSIONER OF INCOME TAX, DELHI.

Case number: Appeal (civil) 1660 of 1974