|
11 August 1987
Supreme Court 5 pages COIMBATORE DISTRICT PODU THOZILLAR SAMGAMREPRESENTED BY ITS Vs BALA SUBRAMANIA FOUNDRY AND ORS.
Bench: MUKHARJI,SABYASACHI (J) |
|
11 August 1987
Supreme Court 22 pages GENERAL ELECTRIC COMPANY Vs RENUSAGAR POWER COMPANY
Bench: REDDY,O. CHINNAPPA (J) |
|
11 August 1987
Supreme Court 15 pages PRATAPSINHJI N. DESAI Vs DEPUTY CHARITY COMMISSIONER, GUJARAT & ORS.
Bench: SEN,A.P. (J) |
|
07 August 1987
Supreme Court 19 pages SHRI R.D. GUPTA Vs LT.GOVERNOR,DELHI ADMINISTRATION .
Bench: NATRAJAN,S. (J) |
|
07 August 1987
Supreme Court 5 pages U.P. PUBLIC SERVICE COMMISSION AT ALLAHABAD Vs SURESH CHANDRA TEWARI & ANR.
Bench: VENKATARAMIAH,E.S. (J) |
|
07 August 1987
Supreme Court 10 pages SMT. POONAM LATA Vs M.L. WADHAWAN & ANR.
Bench: MISRA RANGNATH |
|
06 August 1987
Supreme Court 8 pages U.P. POLLUTION CONTROL BOARD Vs MODI DISTILLERY & ORS.
Bench: SEN,A.P. (J) |
|
04 August 1987
Supreme Court 5 pages SMT. NANDITA BOSE Vs RATANLAL NAHATA
Bench: VENKATARAMIAH,E.S. (J) |
|
04 August 1987
Supreme Court 15 pages INDER MOHAN LAL Vs RAMESH KHANNA
Bench: MUKHARJI,SABYASACHI (J) |
|
04 August 1987
Supreme Court 6 pages CEMINDIA CO. LTD. Vs BACHUBHAI N. RAVAL
Bench: VENKATARAMIAH,E.S. (J) |
|
03 August 1987
Supreme Court 12 pages KRISHNA DISTRICT CO-OPERATIVE MARKETINGSOCIETY LIMITED, VIJ Vs N.V. PURNACHANDRA RAO & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
|
03 August 1987
Supreme Court 8 pages STATE OF UTTAR PRADESH & ORS. Vs KASTURI LAL HAR LAL
Bench: MUKHARJI,SABYASACHI (J) |
|
03 August 1987
Supreme Court 9 pages DR. DINESH KUMAR & ORS. Vs MOTILAL NEHRU MEDICAL COLLEGE,ALLAHABAD & ORS.
Bench: MISRA RANGNATH |
|
31 July 1987
Supreme Court 11 pages BHAGWAN DASS AND OTHERS Vs STATE OF HARYANA & ORS.
Case number: Writ Petition (Civil) 12311 of 1985 |
|
31 July 1987
Supreme Court 10 pages SIR SHADI LAL SUGAR AND GENERAL MILLSLTD. & ANR. Vs COMMISSIONER OF INCOME TAX, DELHI.
Case number: Appeal (civil) 1660 of 1974 |