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31 July 1987
Supreme Court 2 pages SHAFAIT ALl THROUGH SUPREME COURTLEGAL AID COMMITEE Vs SHIVA MAL (DEAD) BY LRS.
Case number: Appeal (civil) 2047 of 1982 |
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31 July 1987
Supreme Court 8 pages BAKSHI SARDARI LAL (DEAD) THROUGH LRs& ORS. ETC. Vs UNION OF INDIA & ANR.
Bench: MISRA RANGNATH |
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30 July 1987
Supreme Court 7 pages DIPAK BANERJEE Vs SMT. LILABATI CHAKRABORTY
Bench: MUKHARJI,SABYASACHI (J) |
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28 July 1987
Supreme Court 10 pages MOHINUDDIN @ MOIN MASTER Vs DISTRICT MAGISTRATE, BEED & ORS.
Bench: SEN,A.P. (J) |
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27 July 1987
Supreme Court 6 pages HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs C. RAJASEKHAR RAO
Case number: Appeal (civil) 5579 of 1983 |
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27 July 1987
Supreme Court 6 pages JAGJIT BUS SERVICE (REGD.) AMRITSAR, THROUGHITS MANAGING PA Vs STATE TRANSPORT COMMISSIONER, PUNJAB AND ANR.
Bench: VENKATARAMIAH,E.S. (J) |
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24 July 1987
Supreme Court 6 pages A.L. AHUJA Vs UNION OF INDIA
Bench: MISRA RANGNATH |
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24 July 1987
Supreme Court 10 pages N.C. DALWADI Vs STATE OF GUJARAT
Bench: SEN,A.P. (J) |
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22 July 1987
Supreme Court 7 pages GOVIND POTTI GOVINDAN NAMBOODIRI Vs KESAVAN GOVINDAN POTTI & ORS.
Bench: SHETTY,K.J. (J) |
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22 July 1987
Supreme Court 6 pages PALA SINGH (DECEASED) BY LRS. Vs UNION OF INDIA & ORS.
Bench: RAY,B.C. (J) |
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21 July 1987
Supreme Court 11 pages DMAI Vs
Bench: MUKHARJI,SABYASACHI (J) |
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21 July 1987
Supreme Court 7 pages EVEREST INDUSTRIAL CORPORATION & OTHERS. Vs GUJARAT STATE FINANCIAL CORPORATION.
Bench: VENKATARAMIAH,E.S. (J) |
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21 July 1987
Supreme Court 4 pages C.I.T. GUJARAT Vs ELECON ENGINEERING CO. LTD.
Bench: MISRA RANGNATH |
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20 July 1987
Supreme Court 9 pages SHRI BUDHAVARAPU VENKATA SURYAGOPALAM OR Vs KOTIKALAPURDI VENKATALAKSHMI .
Bench: REDDY,O. CHINNAPPA (J) |
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20 July 1987
Supreme Court 6 pages PRASUN ROY Vs CALCUTTA METROPOLITAN DEVELOPMENTAUTHORITY & ANR.
Bench: MUKHARJI,SABYASACHI (J) |