Showing 32956 - 32970 of 41947 judgements
19 August 1987
Supreme Court
6 pages
NANCY JOHN LYNDON Vs PRABHATI LAL CHOWDHURY & ORS.

Bench: KANIA,M.H.
Case number: Appeal Civil 3535 of 1982

19 August 1987
Supreme Court
6 pages
KHALID HUSSAIN (MINOR), REPRESENTEDBY FATHER DR. AKTHAR HUS Vs COMMISSIONER & SECRETARY TO GOVERNMENT OFTAMIL NADU, HEALTH

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 5535 of 1987

19 August 1987
Supreme Court
6 pages
K. RAJAIAH Vs STATE OF ANDHRA PRADESH AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 10539 of 1983

18 August 1987
Supreme Court
5 pages
COMMON CAUSE (A)REGD.SOCIETY Vs UNION OF INDIA .

Bench: MISRA RANGNATH
Case number: W.P.(C) No.-001141-001141 / 1988
Diary number: 69148 / 1988
Advocates: PETITIONER-IN-PERSON Vs ARVIND KUMAR SHARMA

18 August 1987
Supreme Court
5 pages
INTERNATIONAL ORE & FERTILIZERS(INDIA) PVT. LTD. Vs EMPLOYEES' STATE INSURANCE CORPORATION

Case number: Special Leave Petition (Civil) 6765 of 1985

18 August 1987
Supreme Court
7 pages
CALCUTTA YOUTH FRONT & ORS. Vs STATE OF WEST BENGAL & ORS.

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 34114 of 1987

18 August 1987
Supreme Court
15 pages
YASHBIR SINGH & ORS., ETC. Vs UNION OF INDIA & ORS.

Bench: SINGH,K.N. (J)
Case number: Writ Petition (Civil) 9222 of 1981

18 August 1987
Supreme Court
7 pages
KASHI RAM Vs RAKESH ARORA

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 289 of 1982

14 August 1987
Supreme Court
7 pages
INDER SINGH & ORS. Vs VYAS MUNI MISHRA & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 4115 of 1985

14 August 1987
Supreme Court
4 pages
STATE OF KARNATAKA Vs NARSA REDDY

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 361 of 1987

13 August 1987
Supreme Court
13 pages
OSMANIA UNIVERSITY TEACHERS ASSOCIATION Vs STATE OF ANDHRA PRADESH & ANR.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1205 of 1987

13 August 1987
Supreme Court
6 pages
HARDEEP SINGH Vs STATE OF HARYANA & ORS.

Bench: SEN,A.P. (J)
Case number: Writ Petition (Civil) 1615 of 1986

12 August 1987
Supreme Court
7 pages
R.L. MARWAHA Vs UNION OF INDIA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 3738 of 1986

12 August 1987
Supreme Court
9 pages
JOGINDER KUMAR BUTAN Vs R.P. OBEROI

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1148 of 1979

11 August 1987
Supreme Court
18 pages
CONAL BIHIMAPPA Vs STATE OF KARNATAKA & ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 811 of 1986