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06 April 1988
Supreme Court 8 pages INDIAN OIL CORPORATION Vs INDIAN CARBON LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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05 April 1988
Supreme Court 6 pages UNION OF INDIA & ANR. Vs L.K. AHUJA & CO.
Bench: MUKHARJI,SABYASACHI (J) |
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29 March 1988
Supreme Court 11 pages INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs K.D. BALI & ANOTHER
Bench: MUKHARJI,SABYASACHI (J) |
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29 March 1988
Supreme Court 14 pages HAMEEDIA HARDWARE STORES, REPRESENTED BY ITS PARTNER S. PEE Vs B. MOHAN LAL SOWCAR
Bench: VENKATARAMIAH,E.S. (J) |
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28 March 1988
Supreme Court 7 pages COLLECTOR OF CENTRAL EXCISE, MADRAS Vs T.I. MILLERS LTD. MADRAS & T.I. DIAMOND CHAIN, MADRAS
Bench: MUKHARJI,SABYASACHI (J) |
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28 March 1988
Supreme Court 3 pages COLLECTOR OF CENTRAL EXCISE, MADRAS. Vs KUTTY FLUSH DOORS & FURNITURE CO. (P) LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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28 March 1988
Supreme Court 3 pages FOOD CORPORATION OF INDIA & ANR. Vs GREAT EASTERN SHIPPING CO. LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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24 March 1988
Supreme Court 4 pages MAJOR (RETD.) INDER SINGH REKHI Vs DELHI DEVELOPMENT AUTHORITY
Bench: MUKHARJI,SABYASACHI (J) |
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23 March 1988
Supreme Court 5 pages ASIAN PAINTS (INDIA) LTD. Vs COLLECTOR OF CENTRAL EXCISE,BOMBAY
Bench: MUKHARJI,SABYASACHI (J) |
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23 March 1988
Supreme Court 5 pages MOHAN LAL Vs JAI BHAGWAN
Bench: MUKHARJI,SABYASACHI (J) |
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23 March 1988
Supreme Court 22 pages LALIT NARAYAN MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT ANDS Vs STATE OF BIHAR & ORS. ETC.
Bench: DUTT,M.M. (J) |
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22 March 1988
Supreme Court 5 pages T.J. STEPHEN & ORS. Vs PARLE BOTTLING CO.(P) LTD. & ORS.
Bench: MISRA RANGNATH |
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22 March 1988
Supreme Court 7 pages UNION PUBLIC SERVICE COMMISSION ETC. Vs HIRANYALAL DEV & ORS.
Bench: OJHA,N.D. (J) |
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18 March 1988
Supreme Court 5 pages BIGYAN KUMAR & ORS. Vs UNION OF INDIA & ORS.
Bench: MISRA RANGNATH |
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18 March 1988
Supreme Court 7 pages SMT. SOVA RAY & ANR. Vs GOSTHA GOPAL DEY & ORS.
Bench: SHARMA,L.M. (J) |