Showing 32701 - 32715 of 41947 judgements
06 April 1988
Supreme Court
8 pages
INDIAN OIL CORPORATION Vs INDIAN CARBON LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 4557 of 1983

05 April 1988
Supreme Court
6 pages
UNION OF INDIA & ANR. Vs L.K. AHUJA & CO.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 757 of 1988

29 March 1988
Supreme Court
11 pages
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs K.D. BALI & ANOTHER

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 2545 of 1988

29 March 1988
Supreme Court
14 pages
HAMEEDIA HARDWARE STORES, REPRESENTED BY ITS PARTNER S. PEE Vs B. MOHAN LAL SOWCAR

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 1014 of 1988

28 March 1988
Supreme Court
7 pages
COLLECTOR OF CENTRAL EXCISE, MADRAS Vs T.I. MILLERS LTD. MADRAS & T.I. DIAMOND CHAIN, MADRAS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1938 of 1987

28 March 1988
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE, MADRAS. Vs KUTTY FLUSH DOORS & FURNITURE CO. (P) LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 468 of 1988

28 March 1988
Supreme Court
3 pages
FOOD CORPORATION OF INDIA & ANR. Vs GREAT EASTERN SHIPPING CO. LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1500 of 1988

24 March 1988
Supreme Court
4 pages
MAJOR (RETD.) INDER SINGH REKHI Vs DELHI DEVELOPMENT AUTHORITY

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1178 of 1988

23 March 1988
Supreme Court
5 pages
ASIAN PAINTS (INDIA) LTD. Vs COLLECTOR OF CENTRAL EXCISE,BOMBAY

Bench: MUKHARJI,SABYASACHI (J)
Case number: C.A. No.-006514-006516 / 1994
Diary number: 14329 / 1994
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

23 March 1988
Supreme Court
5 pages
MOHAN LAL Vs JAI BHAGWAN

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 50 of 1980

23 March 1988
Supreme Court
22 pages
LALIT NARAYAN MISHRA INSTITUTE OF ECONOMIC DEVELOPMENT ANDS Vs STATE OF BIHAR & ORS. ETC.

Bench: DUTT,M.M. (J)
Case number: Writ Petition (Civil) 55 of 1987

22 March 1988
Supreme Court
5 pages
T.J. STEPHEN & ORS. Vs PARLE BOTTLING CO.(P) LTD. & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Criminal 175 of 1988

22 March 1988
Supreme Court
7 pages
UNION PUBLIC SERVICE COMMISSION ETC. Vs HIRANYALAL DEV & ORS.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 3017 of 1987

18 March 1988
Supreme Court
5 pages
BIGYAN KUMAR & ORS. Vs UNION OF INDIA & ORS.

Bench: MISRA RANGNATH
Case number: Contempt Petition (Civil) 27860 of 1987

18 March 1988
Supreme Court
7 pages
SMT. SOVA RAY & ANR. Vs GOSTHA GOPAL DEY & ORS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 2463 of 1982