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04 May 1988
Supreme Court 9 pages NAGJI VALLABHJI & COMPANY Vs MEGHJI VIJPAR & COMPANYMEGHJI VIJPAR (DECEASED)THROUGH HIS
Case number: Appeal (civil) 4248 of 1988 |
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04 May 1988
Supreme Court 17 pages MARKANDEY SINGH, I.P.S., & ORS. Vs M.L. BHANOT, I.P.S., & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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03 May 1988
Supreme Court 5 pages KALYAN MUNICIPAL COUNCIL Vs USHA PAPER PRODUCTS PVT. LTD.
Bench: KANIA,M.H. |
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03 May 1988
Supreme Court 6 pages BANARSI LAL Vs SMT. SAGHIRAN BEGUM
Bench: OJHA,N.D. (J) |
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03 May 1988
Supreme Court 5 pages STATE OF TAMIL NADU Vs DHARANGADHARA TRADING CO. LTD.
Bench: KANIA,M.H. |
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03 May 1988
Supreme Court 7 pages BURMAH SHELL OIL DISTRIBUTING NOW KNOWN AS BHARAT PETROLEUM Vs KHAJA MIDHAT NOOR AND OTHERS
Bench: MUKHARJI,SABYASACHI (J) |
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03 May 1988
Supreme Court 7 pages UNION OF INDIA & ORS. Vs MADHUMILAN SYNTEX PVT. LTD. & ANR.
Bench: KANIA,M.H. |
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03 May 1988
Supreme Court 3 pages SALIM RAJMOHMAD MUSLIM Vs STATE OF GUJARAT & ORS.
Bench: SEN,A.P. (J) |
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02 May 1988
Supreme Court 11 pages ALL INDIA REPORTER KARAMCHARI SANGH & ORS. Vs ALL INDIA REPORTER LIMITED AND ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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02 May 1988
Supreme Court 6 pages CHUHARMAL Vs UNION OF INDIA & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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02 May 1988
Supreme Court 7 pages CHUHARMAL S/O TAKARMAL MOHNANI Vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL
Bench: MUKHARJI,SABYASACHI (J) |
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29 April 1988
Supreme Court 125 pages AIDAN & ORS. Vs STATE OF RAJASTHAN
Bench: MUKHARJI, SABYASACHI (J),MISRA RANGNATH,OZA, G.L. (J),RAY, B.C. (J) & VENKATACHALLIAH, M.N. (J),VENKATACHALLIAH, M.N. (J) & RANGNATHAN, S. |
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29 April 1988
Supreme Court 5 pages WESTON ELECTRONIKS & ANR. Vs STATE OF GUJARAT & ANR.
Case number: Writ Petition (Civil) 1033 of 1986 |
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27 April 1988
Supreme Court 5 pages MRIDULA AVASTHI & ORS. ETC. Vs UNIVERSITY OF DELHI & ORS.
Bench: MISRA RANGNATH |
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26 April 1988
Supreme Court 5 pages SMT. SUDHA DEVI Vs M.P. NARAYANAN & ORS.
Bench: SHARMA,L.M. (J) |