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15 April 1988
Supreme Court 41 pages P.N. DUDA Vs v. P. SHIV SHANKAR & OTHERS
Bench: MUKHARJI,SABYASACHI (J) |
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13 April 1988
Supreme Court 5 pages VAIDYA HARISHANKAR LAXMIRAM RAJYAGURU OF RAJKOT Vs PRATAPRAY HARISHANKAR RAJYAGURU OF RAJKOT
Bench: MUKHARJI,SABYASACHI (J) |
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13 April 1988
Supreme Court 6 pages R.N. KUMAR Vs R.K. SORAL
Bench: MUKHARJI,SABYASACHI (J) |
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12 April 1988
Supreme Court 5 pages ABDUL HAMID SHAMSI Vs ABDUL MAJID AND OTHERS
Bench: SHARMA,L.M. (J) |
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12 April 1988
Supreme Court 11 pages AWADHESH & ANR. Vs STATE OF MADHYA PRADESH
Bench: SINGH,K.N. (J) |
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11 April 1988
Supreme Court 5 pages BAL CHAND BANSAL Vs UNION OF INDIA & ORS.
Bench: SHARMA,L.M. (J) |
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11 April 1988
Supreme Court 5 pages COLLECTOR OF CUSTOMS. CALCUTTA Vs SUN INDUSTRIES
Bench: MUKHARJI,SABYASACHI (J) |
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08 April 1988
Supreme Court 4 pages DEPUTY COMMISSIONER OF SALES TAX (LAW) Vs N. KANNAN NAIR & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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08 April 1988
Supreme Court 5 pages B.B.RAJWANSHI Vs STATE OF U.P. & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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07 April 1988
Supreme Court 4 pages COMMISSIONER OF SALES TAX U.P. LUCKNOW, ETC. ETC. Vs S/S SURESH CHAND JAIN, TENDU LEAVES DEALER, LALITPUR, ETC.E
Bench: MUKHARJI,SABYASACHI (J) |
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07 April 1988
Supreme Court 7 pages MOHAN LAXMAN HEDE Vs NOORMOHAMED ADAM SHAIKH
Bench: KANIA,M.H. |
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07 April 1988
Supreme Court 5 pages RAGHUNATH & ORS. Vs STATE OF MAHARASHTRA & ORS.
Bench: RANGNATHAN,S. |
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07 April 1988
Supreme Court 9 pages V.K. AGARWAL, ASSISTANT COLLECTOR OF CUSTOMS Vs VASANTRAJ BHAGWANJI BHATIA & ORS.
Bench: THAKKAR,M.P. (J) |
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06 April 1988
Supreme Court 13 pages BHUPINDER SINGH Vs STATE OF PUNJAB
Bench: SHETTY,K.J. (J) |
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06 April 1988
Supreme Court 4 pages BABU RAM & ORS. Vs GRAM SABHA BUHAVI & ANR.
Bench: MISRA RANGNATH |