Showing 32731 - 32745 of 41947 judgements
25 February 1988
Supreme Court
5 pages
V. REVATHI Vs UNION OF INDIA & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Writ Petition (Civil) 562 of 1986

25 February 1988
Supreme Court
8 pages
GENERAL OFFICER COMMANDING-IN-CHIEF & ANR. Vs SUBHASH CHANDRA YADAV & ANR.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 754 of 1988

24 February 1988
Supreme Court
15 pages
VIJAY KUMAR Vs UNION OF INDIA .

Bench: DUTT,M.M. (J)
Case number: W.P.(C) No.-000434-000434 / 1994
Diary number: 7991 / 1994
Advocates: K. J. JOHN Vs D. S. MAHRA

24 February 1988
Supreme Court
5 pages
J. CHANDRASHEKHAR REDDY Vs SRI. D. ARORA

Bench: MISRA RANGNATH
Case number: W.P.(C) No.-017165-017186 / 1984
Diary number: 68237 / 1984
Advocates: T. V. RATNAM Vs

24 February 1988
Supreme Court
5 pages
DESOOLA RAMA RAO & ANR. Vs STATE OF ANDHRA PRADESH & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 1995 of 1977

24 February 1988
Supreme Court
4 pages
SPACO CARBURETTORS (INDIA) LTD. Vs COLLECTOR OF CUSTOMS, BOMBAY

Bench: MISRA RANGNATH
Case number: Appeal Civil 571 of 1987

24 February 1988
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs M.H. MAZUMDAR

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 573 of 1988

24 February 1988
Supreme Court
9 pages
ROSHAN SINGH & ORS. Vs ZILE SINGH & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2185 of 1987

24 February 1988
Supreme Court
13 pages
HARE KRISHNA SINGH & ORS. ETC. Vs STATE OF BIHAR

Bench: DUTT,M.M. (J)
Case number: Appeal Criminal 690 of 1982

24 February 1988
Supreme Court
8 pages
K.V. SUBBA RAO & ORS. ETC. Vs GOVERNMENT OF ANDHRA PRADESH & ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 2935 of 1985

23 February 1988
Supreme Court
6 pages
TEJINDER KAUR Vs GURMIT SINGH

Bench: SEN,A.P. (J)
Case number: Special Leave Petition (Civil) 13306 of 1986

23 February 1988
Supreme Court
8 pages
PUNJAB HIGHER QUALIFIED TEACHERS UNION(NON-PETITIONERS ) & Vs STATE OF PUNJAB & ORS.

Bench: SEN,A.P. (J)
Case number: Writ Petition(Criminal) 63 of 1986

22 February 1988
Supreme Court
8 pages
DHARMA SHAMRAO AGALAWE Vs PANDURANG MIRAGU AGALAWE & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 906 of 1984

19 February 1988
Supreme Court
8 pages
HIRALAL KAPUR Vs PRABHU CHOUDHURY

Bench: RANGNATHAN,S.
Case number: Appeal Civil 3015 of 1987

19 February 1988
Supreme Court
7 pages
STATE OF GUJARAT Vs JAT LAXMANJI TALASJI

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 681 of 1985