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17 February 1988
Supreme Court 11 pages UPADHYAYA HARGOVIND DEVSHANKER Vs DHIRENDRASINH VIRBHADRASINHJI SOLANKI & OTHERS
Bench: VENKATARAMIAH,E.S. (J) |
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16 February 1988
Supreme Court 13 pages THE ADMINISTRATOR GENERAL OF W.B. Vs THE COLLECTOR
Bench: VENKATACHALLIAH,M.N. (J) |
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16 February 1988
Supreme Court 11 pages RAMESH.S/O CHOTALAL DALAL Vs UNION OF INDIA & ORS.
Bench: MUKHARJI,SABYASACHI (J) |
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15 February 1988
Supreme Court 4 pages COLLECTOR OF CENTRAL EXCISE, BOMBAY-II Vs KIRAN SPINNING MILLS, KOLSHET ROAD, THANE
Bench: MUKHARJI,SABYASACHI (J) |
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12 February 1988
Supreme Court 33 pages DOYPACK SYSTEMS PVT. LTD. ETC. Vs UNION OF INDIA & ORS., ETC.
Bench: MUKHARJI,SABYASACHI (J) |
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11 February 1988
Supreme Court 11 pages STATE OF PUNJAB Vs RAJ KUMAR
Bench: NATRAJAN,S. (J) |
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11 February 1988
Supreme Court 3 pages CHARITY COMMISSIONER, MAHARASHTRA. Vs NIRANJAN & ORS.
Bench: THAKKAR,M.P. (J) |
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10 February 1988
Supreme Court 7 pages VIDYA PRAKASH Vs UNION OF INDIA & ORS.
Case number: Appeal (civil) 2107 of 1987 |
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09 February 1988
Supreme Court 5 pages MADHAVRAO JIWAJI RAO SCINDIA & ANR. ETC. Vs SAMBHAJIRAO CHANDROJIRAO ANGRE & ORS. ETC.
Bench: MISRA RANGNATH |
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09 February 1988
Supreme Court 9 pages S.N. RAO & ORS. ETC. Vs STATE OF MAHARASHTRA
Bench: DUTT,M.M. (J) |
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09 February 1988
Supreme Court 7 pages NATIONAL INSURANCE CO. LTD., NEW DELHI Vs JUGAL KISHORE & OTHERS
Bench: OJHA,N.D. (J) |
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08 February 1988
Supreme Court 6 pages STATE OF GUJARAT Vs SUNIL FULCHAND SHAH & ANOTHER
Bench: SHARMA,L.M. (J) |
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08 February 1988
Supreme Court 6 pages KANTA RANI C KANTI DEVI & ANR. Vs RAMA RANI
Bench: VENKATARAMIAH,E.S. (J) |
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04 February 1988
Supreme Court 19 pages JETHA BAI & SONS, JEW TOWN, COCHIN, ETC. ETC. Vs SUNDERDAS RATHENAI, ETC. ETC.
Bench: NATRAJAN,S. (J) |
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02 February 1988
Supreme Court 4 pages NAGAR MAHAPALIKA BAREILLY Vs STATE OF U.P. & OTHERS
Bench: MUKHARJI,SABYASACHI (J) |