Showing 32746 - 32760 of 41947 judgements
17 February 1988
Supreme Court
11 pages
UPADHYAYA HARGOVIND DEVSHANKER Vs DHIRENDRASINH VIRBHADRASINHJI SOLANKI & OTHERS

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 660 of 1982

16 February 1988
Supreme Court
13 pages
THE ADMINISTRATOR GENERAL OF W.B. Vs THE COLLECTOR

Bench: VENKATACHALLIAH,M.N. (J)
Case number: C.A. No.-000877-000877 / 1974
Diary number: 60219 / 1974

16 February 1988
Supreme Court
11 pages
RAMESH.S/O CHOTALAL DALAL Vs UNION OF INDIA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Writ Petition (Civil) 107 of 1988

15 February 1988
Supreme Court
4 pages
COLLECTOR OF CENTRAL EXCISE, BOMBAY-II Vs KIRAN SPINNING MILLS, KOLSHET ROAD, THANE

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 2891 of 1984

12 February 1988
Supreme Court
33 pages
DOYPACK SYSTEMS PVT. LTD. ETC. Vs UNION OF INDIA & ORS., ETC.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 4826 of 1987

11 February 1988
Supreme Court
11 pages
STATE OF PUNJAB Vs RAJ KUMAR

Bench: NATRAJAN,S. (J)
Case number: Appeal Criminal 580 of 1976

11 February 1988
Supreme Court
3 pages
CHARITY COMMISSIONER, MAHARASHTRA. Vs NIRANJAN & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 707 of 1988

10 February 1988
Supreme Court
7 pages
VIDYA PRAKASH Vs UNION OF INDIA & ORS.

Case number: Appeal (civil) 2107 of 1987

09 February 1988
Supreme Court
5 pages
MADHAVRAO JIWAJI RAO SCINDIA & ANR. ETC. Vs SAMBHAJIRAO CHANDROJIRAO ANGRE & ORS. ETC.

Bench: MISRA RANGNATH
Case number: Appeal Criminal 657 of 1986

09 February 1988
Supreme Court
9 pages
S.N. RAO & ORS. ETC. Vs STATE OF MAHARASHTRA

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 2537 of 1985

09 February 1988
Supreme Court
7 pages
NATIONAL INSURANCE CO. LTD., NEW DELHI Vs JUGAL KISHORE & OTHERS

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 3677 of 1984

08 February 1988
Supreme Court
6 pages
STATE OF GUJARAT Vs SUNIL FULCHAND SHAH & ANOTHER

Bench: SHARMA,L.M. (J)
Case number: Appeal Criminal 80 of 1988

08 February 1988
Supreme Court
6 pages
KANTA RANI C KANTI DEVI & ANR. Vs RAMA RANI

Bench: VENKATARAMIAH,E.S. (J)
Case number: Appeal Civil 453 of 1988

04 February 1988
Supreme Court
19 pages
JETHA BAI & SONS, JEW TOWN, COCHIN, ETC. ETC. Vs SUNDERDAS RATHENAI, ETC. ETC.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 626 of 1981

02 February 1988
Supreme Court
4 pages
NAGAR MAHAPALIKA BAREILLY Vs STATE OF U.P. & OTHERS

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 14968 of 1987