Judgements

LAXMI RAJ SHETTY AND ANR. Vs STATE OF TAMIL NADU

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 36 of 1987

ANIL KUMAR NEOTIA AND ORS. Vs UNION OF INDIA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Writ Petition (Civil) 305 of 1988

KASHMERI DEVI Vs DELHI ADMINISTRATION & ANR.

Bench: SINGH,K.N. (J)
Case number: Appeal Criminal 280 of 1988

MHADAGONDA RAMGONDA PATIL & ORS. Vs SHRIPAL BALWANT RAINADE & ORS.

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 750 of 1973

MADHO S/o SHRIHARI DESHPANDE Vs MADHAO S/o TRIMBAK DHARMADHIKAREE

Case number: Appeal (civil) 1582 of 1988

EX. CAPT. R.S. DHULL Vs STATE OF HARYANA

Bench: A.S. ANAND,S. RAJENDRA BABU
Case number: C.A. No.-002165-002165 / 1998
Diary number: 19099 / 1994
Advocates: Vs T. V. GEORGE

EX. CAPT. R.S. DHULL Vs STATE OF HARYANA AND ORS.

C.V. RAMAN, ETC. Vs MANAGEMENT OF BANK OF INDIA AND ANOTHER, ETC.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 4291 of 1984

LT.COL. K.D. GUPTA Vs SMT.P.P. KAKADE

Bench: MISRA RANGNATH
Case number: C.A. No.-001702-001702 / 1987
Diary number: 68956 / 1987
Advocates: PETITIONER-IN-PERSON Vs

COLLECTOR OF CUSTOMS, BOMBAY Vs BHOR INDUSTRIES LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 393 of 1988

DES RAJ, ETC. ETC. Vs STATE OF PUNJAB & ORS. ETC.

Bench: MISRA RANGNATH
Case number: Appeal Criminal 227 of 1968

COLLECTOR OF CENTRAL EXCISE, DELHI Vs KELVINATOR OF INDIA LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 727 of 1988

ALL INDIA BACKWARD CLASSES AND MINORITIES WELFAREASSOCIATIO Vs UNION OF INDIA & ORS.

Bench: SINGH,K.N. (J)
Case number: Writ Petition (Civil) 5853 of 1983

OSWAL SPINNING & WEAVING MILLS LTD. Vs COLLECTOR OF CUSTOMS & ANR.

Bench: MISRA RANGNATH
Case number: Appeal Civil 4120 of 1984

GOPAL SINGH Vs STATE OF U.P. & ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 1331 of 1975