Showing 32716 - 32730 of 41947 judgements
17 March 1988
Supreme Court
4 pages
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs NAGPAL PRINTING MILLS & ANR.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 13154 of 1987

16 March 1988
Supreme Court
15 pages
R.L.GUPTA & ANR. Vs UNION OF INDIA & ORS.

Bench: VENKATARAMIAH,E.S. (J)
Case number: Writ Petition (Civil) 619 of 1987

14 March 1988
Supreme Court
5 pages
DEPUTY COMMISSIONER OF SALES TAX (LAW),BOARD OF REVENUE (TA Vs THOMAS STEPHEN & CO . LTD. QUILON.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 8749 of 1987

14 March 1988
Supreme Court
18 pages
USMANBHAI DAWOODBHAI MENON & ORS. ETC. Vs STATE OF GUJARAT

Bench: SEN,A.P. (J)
Case number: Appeal Criminal 313 of 1987

11 March 1988
Supreme Court
6 pages
UNION OF INDIA & ORS. Vs E. BASHYAN.

Bench: THAKKAR,M.P. (J)
Case number: Special Leave Petition (Civil) 2725 of 1988

11 March 1988
Supreme Court
7 pages
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs UNION OF INDIA & ANR.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 881 of 1974

10 March 1988
Supreme Court
8 pages
G. RAMEGOWDA, MAJOR, ETC. Vs SPECIAL LAND ACQUISITION OFFICER, BANGALORE.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 857 of 1974

09 March 1988
Supreme Court
19 pages
GOVERNMENT OF ANDHRA PRADESH & ANOTHER, ETC. Vs DR. R. MURALI BABU RAO & ANR., ETC.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 5723 of 1985

08 March 1988
Supreme Court
11 pages
HYDERABAD ENGINEEIRING INDUSTRIES LTD. ETC. ETC. Vs A.P. STATE ELECTRICITY BOARD ETC. ETC.

Case number: Appeal (civil) 793 of 1988

08 March 1988
Supreme Court
13 pages
DR. CHAKRADHAR PASWAN Vs STATE OF BIHAR & ORS.

Bench: SEN,A.P. (J)
Case number: Appeal Civil 2315 of 1981

08 March 1988
Supreme Court
10 pages
R. PRABHA DEVI & ORS. Vs GOVERNMENT OF INDIA, THROUGH SECRETARY,MINISTRY OF PERSONNE

Bench: RAY,B.C. (J)
Case number: Appeal Civil 2040 of 1987

07 March 1988
Supreme Court
9 pages
CONTINENTAL CONSTRUCTION CO. LTD. Vs STATE OF MADHYA PRADESH

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 13180 of 1985

07 March 1988
Supreme Court
4 pages
DEPUTY COMMISSIONER OF SALES-TAX (LAW), BOARD OF REVENUE(TA Vs SHIPHY INTERNATIONAL, ALLEPPEY

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 904 of 1988

07 March 1988
Supreme Court
7 pages
RAKESH KUMAR & SHRI SHAKTI KUMAR Vs HINDUSTAN EVEREST TOOL LTD.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 933 of 1988

26 February 1988
Supreme Court
7 pages
BRIJ NANDAN KANSAL Vs STATE OF U.P. & ANR.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 1068 of 1976