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17 March 1988
Supreme Court 4 pages MUNICIPAL CORPORATION OF GREATER BOMBAY Vs NAGPAL PRINTING MILLS & ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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16 March 1988
Supreme Court 15 pages R.L.GUPTA & ANR. Vs UNION OF INDIA & ORS.
Bench: VENKATARAMIAH,E.S. (J) |
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14 March 1988
Supreme Court 5 pages DEPUTY COMMISSIONER OF SALES TAX (LAW),BOARD OF REVENUE (TA Vs THOMAS STEPHEN & CO . LTD. QUILON.
Bench: MUKHARJI,SABYASACHI (J) |
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14 March 1988
Supreme Court 18 pages USMANBHAI DAWOODBHAI MENON & ORS. ETC. Vs STATE OF GUJARAT
Bench: SEN,A.P. (J) |
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11 March 1988
Supreme Court 6 pages UNION OF INDIA & ORS. Vs E. BASHYAN.
Bench: THAKKAR,M.P. (J) |
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11 March 1988
Supreme Court 7 pages ANDHRA PRADESH STATE ELECTRICITY BOARD Vs UNION OF INDIA & ANR.
Bench: VENKATACHALLIAH,M.N. (J) |
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10 March 1988
Supreme Court 8 pages G. RAMEGOWDA, MAJOR, ETC. Vs SPECIAL LAND ACQUISITION OFFICER, BANGALORE.
Bench: VENKATACHALLIAH,M.N. (J) |
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09 March 1988
Supreme Court 19 pages GOVERNMENT OF ANDHRA PRADESH & ANOTHER, ETC. Vs DR. R. MURALI BABU RAO & ANR., ETC.
Bench: SEN,A.P. (J) |
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08 March 1988
Supreme Court 11 pages HYDERABAD ENGINEEIRING INDUSTRIES LTD. ETC. ETC. Vs A.P. STATE ELECTRICITY BOARD ETC. ETC.
Case number: Appeal (civil) 793 of 1988 |
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08 March 1988
Supreme Court 13 pages DR. CHAKRADHAR PASWAN Vs STATE OF BIHAR & ORS.
Bench: SEN,A.P. (J) |
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08 March 1988
Supreme Court 10 pages R. PRABHA DEVI & ORS. Vs GOVERNMENT OF INDIA, THROUGH SECRETARY,MINISTRY OF PERSONNE
Bench: RAY,B.C. (J) |
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07 March 1988
Supreme Court 9 pages CONTINENTAL CONSTRUCTION CO. LTD. Vs STATE OF MADHYA PRADESH
Bench: MUKHARJI,SABYASACHI (J) |
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07 March 1988
Supreme Court 4 pages DEPUTY COMMISSIONER OF SALES-TAX (LAW), BOARD OF REVENUE(TA Vs SHIPHY INTERNATIONAL, ALLEPPEY
Bench: MUKHARJI,SABYASACHI (J) |
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07 March 1988
Supreme Court 7 pages RAKESH KUMAR & SHRI SHAKTI KUMAR Vs HINDUSTAN EVEREST TOOL LTD.
Bench: MUKHARJI,SABYASACHI (J) |
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26 February 1988
Supreme Court 7 pages BRIJ NANDAN KANSAL Vs STATE OF U.P. & ANR.
Bench: SINGH,K.N. (J) |