Showing 32611 - 32625 of 41947 judgements
20 July 1988
Supreme Court
29 pages
ACCOUNTANT AND SECRETARIAL SERVICES PVT.LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 900 of 1987

19 July 1988
Supreme Court
5 pages
ODYSSEY COMMUNICATIONS PVT. LTD. Vs LOKVIDAYAN SANGHATANA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 1523 of 1988

18 July 1988
Supreme Court
7 pages
SRINIVASA GOPAL Vs UNION TERRITORY OF ARUNACHAL PRADESH (NOW STATE)

Case number: Appeal (crl.) 385 of 1988

15 July 1988
Supreme Court
5 pages
DMAI Vs

Bench: VENKATARAMIAH,E.S. (J)
Case number: C.A. No.-002640-002641 / 1980
Diary number: 63031 / 1980

14 July 1988
Supreme Court
7 pages
STATE OF RAJASTHAN Vs HINDUSTAN SUGAR MILLS LTD. & ORS.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 1743 of 1973

14 July 1988
Supreme Court
14 pages
P.RAMI REDDY & ORS. ETC. Vs STATE OF ANDHRA PRADESH & ANR. ETC.

Bench: THAKKAR,M.P. (J)
Case number: Appeal Civil 2290 of 1972

13 July 1988
Supreme Court
9 pages
COMMERClAL AVIATION & TRAVEL COMPANY & ORS. Vs VIMAL PANNALAL

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 2137 of 1988

11 July 1988
Supreme Court
5 pages
S.K. CHAKRABORTHY AND ORS. Vs UNION OF INDIA & ORS.

Bench: MUKHARJI,SABYASACHI (J)
Case number: Special Leave Petition (Civil) 3584 of 1987

02 June 1988
Supreme Court
11 pages
JAIPAL Vs STATE OF HARYANA

Bench: SINGH,K.N. (J)
Case number: Crl.A. No.-000158-000158 / 1998
Diary number: 15197 / 1997
Advocates: R. C. GUBRELE Vs

26 May 1988
Supreme Court
12 pages
ISHWAR CHAND JAIN Vs HIGH COURT OF PUNJAB & HARYANA

Bench: SINGH,K.N. (J)
Case number: W.P.(C) No.-000516-000516 / 1992
Diary number: 60728 / 1992
Advocates: Vs SADHANA RAMACHANDRAN

11 May 1988
Supreme Court
24 pages
COFFEE BOARD, KARNATAKA, BANGALORE Vs COMMISSIONER OF COMMERCIAL TAXES

Bench: MUKHARJI,SABYASACHI (J)
Case number: Appeal Civil 4522 of 1985

11 May 1988
Supreme Court
6 pages
D.K. AGARWAL Vs HIGH COURT OF JUDICATURE AT ALLAHABAD

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 1875 of 1988

11 May 1988
Supreme Court
6 pages
JAGAN NATH (DECEASED) THROUGH L.Rs. Vs CHANDER BHAN AND OTHERS

Case number: Appeal (civil) 1127 of 1985

11 May 1988
Supreme Court
13 pages
MEHMOOD ALAM TARIQ AND ORS. ETC. Vs STATE OF RAJASTHAN & ORS. ETC.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Appeal Civil 741 of 1987

11 May 1988
Supreme Court
12 pages
REGISTRAR. HIGH COURT OF MADRAS ETC. Vs R. RAJIAH AND K. RAJESWARAN

Bench: DUTT,M.M. (J)
Case number: Appeal Civil 367 of 1984